High Courts25 Oct 1944Allowed
Raja Suryapal Singh Vs Wahid Ali
Allahabad High Court · AIR 1945 All 238 : (1945) 15 AWR 2
COURT ARCHIVE
Allahabad High Court judgments, 1944
260 judgments · page 4 of 13
High Courts24 Oct 1944Dismissed
Haji Mohammad Obed Ullah Khan Vs Kunwar Mohammad Abdul Jalil Khan and Others
Allahabad High Court · AIR 1945 All 121 : (1945) 15 AWR 414
High Courts24 Oct 1944Disposed Of
Baij Nath Sahai Vs Seth Parbin Singh and Another
Allahabad High Court · AIR 1945 All 48 : (1945) 15 AWR 79
High Courts24 Oct 1944Dismissed
Darzao and Others Vs Emperor
Allahabad High Court · AIR 1945 All 100 : (1945) 15 AWR 18
High Courts23 Oct 1944Dismissed
Hardeo Bakhsh Singh and Others Vs Vidya Dhar and Another
Allahabad High Court · (1944) 10 AHC CK 0019
Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Encumbered Estates Act, 1934 — Section 45
High Courts20 Oct 1944Dismissed
Muneshwar Bux Singh and Others Vs Jang Bahadur Singh and Others
Allahabad High Court · (1944) 10 AHC CK 0021
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 30(1)
High Courts20 Oct 1944Dismissed
Dwarka Prasad Vs Messrs. Kunji Lal Ram Gopal
Allahabad High Court · (1944) 10 AHC CK 0015
Limitation Act, 1963 — Section 20
High Courts20 Oct 1944Dismissed
Ram Rup and Another Vs Emperor
Allahabad High Court · AIR 1945 All 31 : (1945) 15 AWR 14
High Courts20 Oct 1944Dismissed
Radhey Shiam Vs R.C. Bhattiya
Allahabad High Court · AIR 1945 All 53 : (1944) 14 AWR 293
High Courts13 Oct 1944
Emperor Vs Sheo Nandan Mallah
Allahabad High Court · (1944) 10 AHC CK 0004
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 326, 328
High Courts13 Oct 1944Dismissed
S.M. Chopra Vs S.M. Hameed
Allahabad High Court · (1944) 10 AHC CK 0003
High Courts12 Oct 1944Dismissed
M. Hari Prasad Tamta and Another Vs Mohan Lal Sah
Allahabad High Court · AIR 1945 All 64 : (1945) 15 AWR 16
High Courts12 Oct 1944Dismissed
Bisram Vs Kamta Prasad and Others
Allahabad High Court · (1944) 10 AHC CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts11 Oct 1944Dismissed
Rameshur Dayal Vs Amir Ali and Another
Allahabad High Court · (1944) 10 AHC CK 0016
High Courts11 Oct 1944Dismissed
Om Prakash and Another Vs Pt. Radhey Shyam Kathawachak and Others
Allahabad High Court · AIR 1945 All 55 : (1945) 15 AWR 57
High Courts10 Oct 1944Dismissed
Ganeshi Lal Vs Emperor Through Municipal Board
Allahabad High Court · (1944) 10 AHC CK 0022
High Courts10 Oct 1944Dismissed
Sheo Narain Vs Ram Khelawan
Allahabad High Court · (1944) 10 AHC CK 0005
Court Fees Act, 1870 — Section 7(v)(1)(d)
High Courts09 Oct 1944Dismissed
Rai Rajeshwar Bali Vs Kunwar Rajendra Bahadur Singh and Others
Allahabad High Court · (1944) 10 AHC CK 0002
Civil Procedure Code, 1908 (CPC) — Section 109(a)
High Courts06 Oct 1944Dismissed
Rajendra Prasad and Others Vs Ganga Bux Singh and Another
Allahabad High Court · (1944) 10 AHC CK 0007
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 4
High Courts03 Oct 1944Dismissed
Ram Pratap Vs Emperor
Allahabad High Court · (1944) 10 AHC CK 0020
Penal Code, 1860 (IPC) — Section 302