High Courts08 Sept 1944Dismissed
Aziz Khan and Others Vs Bhola Nath Srivastava and Others
Allahabad High Court · AIR 1945 All 21 : (1944) 14 AWR 284
COURT ARCHIVE
Allahabad High Court judgments, 1944
260 judgments · page 6 of 13
High Courts08 Sept 1944Dismissed
Maharaja Ram Ran Vijay Prasad Vs Parmatma Nand Singh and Others
Allahabad High Court · (1944) 09 AHC CK 0005
High Courts31 Aug 1944Dismissed
Narain Lal Vs Kanhaiya Lal and Others
Allahabad High Court · (1944) 08 AHC CK 0032
High Courts31 Aug 1944Dismissed
Ram Naresh Singh and Others Vs Jai Raj Singh and Others
Allahabad High Court · (1944) 08 AHC CK 0023
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts31 Aug 1944Allowed
GAPPUMAL KANHAIYALAL Vs COMMISSIONER OF Income Tax, C. P. and U. P.
Allahabad High Court · (1945) 15 AWR 333 : (1945) 13 ITR 210
Income Tax Act, 1922 — Section 66(5)
High Courts31 Aug 1944Allowed
Gappumal Kanahiyalal Vs Commissioner of Income Tax, United and Central Provinces
Allahabad High Court · AIR 1945 All 147
High Courts30 Aug 1944Allowed
Rani Suraj Kunwar and Another Vs DY. Commissioner, Hardoi in Charge Court of Wards
Allahabad High Court · (1944) 08 AHC CK 0027
Uttar Pradesh Encumbered Estates Act, 1934 — Section 13, 4
High Courts30 Aug 1944Allowed
Manohar and Others Vs Emperor
Allahabad High Court · (1944) 08 AHC CK 0021
High Courts30 Aug 1944Dismissed
Nawab Col. Dr. Sir Hafiz Mohd. Ahmad Said Khan Vs Shiam Lal and Others
Allahabad High Court · AIR 1944 All 273 : (1944) 14 AWR 267
Civil Procedure Code, 1908 (CPC) — Section 110Specific Relief Act, 1877 — Section 56
High Courts30 Aug 1944Dismissed
Ganendro Nath Banerji Vs Dhanpal Das Gupta
Allahabad High Court · (1944) 08 AHC CK 0011
High Courts29 Aug 1944Dismissed
Makhan Lal Vs Shankar Lal
Allahabad High Court · (1944) 08 AHC CK 0013
High Courts28 Aug 1944Dismissed
Maqbul Bahadur and Another Vs Th. Pratap Bhan Prakash Singh and Others
Allahabad High Court · (1944) 08 AHC CK 0029
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 6, 115
High Courts28 Aug 1944Dismissed
Shivkali Goswami Vs Emperor
Allahabad High Court · AIR 1944 All 257 : (1944) 14 AWR 273
Criminal Procedure Code, 1898 (CrPC) — Section 440Evidence Act, 1872 — Section 167Penal Code, 1860 (IPC) — Section 161
High Courts25 Aug 1944Allowed
Jamuna Das Vs Emperor
Allahabad High Court · AIR 1945 All 26 : (1944) 14 AWR 280
High Courts23 Aug 1944Allowed
Ram Padarath Ram Vs Sheikh Abdur Rahman and Others
Allahabad High Court · (1944) 08 AHC CK 0003
Transfer of Property Act, 1882 — Section 60
High Courts21 Aug 1944Dismissed
Jagat Narain Vs Emperor
Allahabad High Court · (1944) 08 AHC CK 0031
Penal Code, 1860 (IPC) — Section 149, 302
High Courts21 Aug 1944Dismissed
Lala Panna Lal Vs Mst. Rupo and Others
Allahabad High Court · (1944) 08 AHC CK 0025
High Courts17 Aug 1944
SHAMLAL PRAG NARAIN Vs COMMISSIONER OF Income Tax, U. P. and C. P.
Allahabad High Court · (1945) 13 ITR 359
Income Tax Act, 1922 — Section 66(3)
High Courts16 Aug 1944Dismissed
Gaya Prasad and Others Vs Mst. Bhagan Bibi
Allahabad High Court · (1944) 08 AHC CK 0028
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Transfer of Property Act, 1882 — Section 91
High Courts16 Aug 1944Allowed
Pt. Anand Narain Bahadur Vs Lala Murli Manohar and Others
Allahabad High Court · (1944) 08 AHC CK 0016
Transfer of Property Act, 1882 — Section 53A