High Courts04 Feb 1944

Shyam Sunder Vs Thakur Sheoraj Singh

Allahabad High Court · (1944) 02 AHC CK 0005

Criminal Procedure Code, 1898 (CrPC) — Section 540Legal Practitioners Act, 1879 — Section 13Penal Code, 1860 (IPC) — Section 147