High Courts06 Apr 1944Disposed Of

Hira Lal Vs Ratan Lal

Allahabad High Court · AIR 1944 All 293 : (1944) 14 AWR 192

Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1898 (CrPC) — Section 540
High Courts05 Apr 1944Allowed

Pyare Lal Vs Ram Sarup

Allahabad High Court · AIR 1944 All 221 : (1944) 14 AWR 131

Agra Tenancy Act, 1926 — Section 200Encumbered Estates Act, 1934 — Section 4
High Courts30 Mar 1944Disposed Of

Sonai Pasi Vs Hira Lal

Allahabad High Court · AIR 1944 All 193(1) : (1944) 14 AWR 115

Agriculturists Relief Act, 1922 — Section 12Transfer of Property Act, 1882 — Section 92