High Courts21 Apr 1944Disposed Of
Sheo Narain Vs Bishnath Singh
Allahabad High Court · (1944) 04 AHC CK 0039
Agra Tenancy Act, 1926 — Section 44Uttar Pradesh Tenancy Act, 1939 — Section 180, 289(2)
COURT ARCHIVE
Allahabad High Court judgments, 1944
260 judgments · page 10 of 13
High Courts21 Apr 1944Partly Allowed
Shahu Avadesh Kumar and Others Vs S. Zakaul Husnain and Others
Allahabad High Court · AIR 1944 All 243 : (1944) 14 AWR 165
Limitation Act, 1963 — Section 28
High Courts20 Apr 1944Allowed
Ram Kishore Vs Mohammad Wahid Khan
Allahabad High Court · (1944) 04 AHC CK 0040
Agriculturists Relief Act — Section 33Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Apr 1944Dismissed
District Board of Dehra Dun Vs Damodar Datt and Others
Allahabad High Court · AIR 1944 All 223(1) : (1944) 14 AWR 137
Uttar Pradesh District Boards Act, 1922 — Section 128, 131
High Courts20 Apr 1944Dismissed
Baijnath Vs Sri Nath Seth
Allahabad High Court · (1944) 04 AHC CK 0025
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts19 Apr 1944Dismissed
Jugul Kishore and Others Vs Shiam Lal
Allahabad High Court · AIR 1944 All 231 : (1944) 14 AWR 164
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts19 Apr 1944Allowed
Mt. Bhagwan Devi Vs Mt. Jai Devi and Others
Allahabad High Court · AIR 1944 All 224(1) : (1944) 14 AWR 163
High Courts19 Apr 1944Disposed Of
Zamir Qasim and Others Vs Emperor
Allahabad High Court · AIR 1944 All 137 : (1945) 15 AWR 101
High Courts18 Apr 1944Dismissed
Ram Gopal Vs Govind Das
Allahabad High Court · AIR 1944 All 196 : (1944) 14 AWR 159
High Courts18 Apr 1944Dismissed
Habib Sher Khan and Others Vs Zahoor Khan and Others
Allahabad High Court · (1944) 04 AHC CK 0021
High Courts18 Apr 1944Allowed
Bhagwan Ram and another Vs Ram Jiwan Sahu
Allahabad High Court · (1944) 04 AHC CK 0016
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts18 Apr 1944Allowed
Madan Mohan Vs Raghunandan Prasad
Allahabad High Court · AIR 1944 All 208 : (1944) 14 AWR 161
High Courts18 Apr 1944Disposed Of
Reaz Uddin and Others Vs Mir Sajid Husain and Another
Allahabad High Court · AIR 1944 All 224 : (1944) 14 AWR 161
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Apr 1944
Shib Singh Vs Mt. Gaura
Allahabad High Court · AIR 1945 All 76 : (1944) 14 AWR 224
High Courts17 Apr 1944Dismissed
Wahid Uddin Vs Ramji Lal and Others
Allahabad High Court · AIR 1944 All 254 : (1944) 14 AWR 135
Encumbered Estates Act, 1934 — Section 14
High Courts14 Apr 1944Dismissed
L. Radhey Shiam and Another Vs L. Jugal Kishore
Allahabad High Court · AIR 1944 All 223 : (1944) 14 AWR 237
Uttar Pradesh Tenancy Act, 1939 — Section 230
High Courts14 Apr 1944Dismissed
Babu and Another Vs Emperor
Allahabad High Court · (1944) 04 AHC CK 0017
Criminal Procedure Code, 1898 (CrPC) — Section 110, 428
High Courts14 Apr 1944
Mt. Maseetunnisa Vs Mahesh Chander and Others
Allahabad High Court · AIR 1944 All 228 : (1944) 14 AWR 190
High Courts13 Apr 1944Disposed Of
J.R.K. Wallace Vs Shafiq Husain Khan and Another
Allahabad High Court · (1944) 04 AHC CK 0041
Uttar Pradesh Tenancy Act, 1939 — Section 217, 236
High Courts13 Apr 1944Dismissed
Mt. Samiunnissa Vs Mt. Saida Khatun
Allahabad High Court · AIR 1944 All 202 : (1944) 14 AWR 156