High Courts04 May 1944Dismissed
Bhagwan Prasad Pande Vs Chandra Bali Pathak and others
Allahabad High Court · (1944) 05 AHC CK 0010
COURT ARCHIVE
Allahabad High Court judgments, 1944
260 judgments · page 9 of 13
High Courts04 May 1944Dismissed
Ramzan Khan and others Vs Jamal Uddin and others
Allahabad High Court · AIR 1944 All 272
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 149
High Courts03 May 1944Dismissed
Liaqat Khan Vs Abdul Majid Khan
Allahabad High Court · AIR 1944 All 284 : (1944) 14 AWR 234
Agra Pre-emption Act, 1922 — Section 14Evidence Act, 1872 — Section 115
High Courts03 May 1944Dismissed
Ram Nath Upadhya Vs Sheo Naik Singh
Allahabad High Court · AIR 1944 All 249 : (1944) 14 AWR 227
Uttar Pradesh Land Revenue Act, 1901 — Section 233(k)
High Courts03 May 1944Allowed
Narsingh Dube Vs Mt. Dhanesra Kuer
Allahabad High Court · AIR 1944 All 247 : (1944) 14 AWR 172
Civil Procedure Code, 1908 (CPC) — Section 115Encumbered Estates Act, 1934 — Section 8
High Courts03 May 1944Allowed
Harkesh and another Vs Mangal Singh and another
Allahabad High Court · (1944) 05 AHC CK 0025
Transfer of Property Act, 1882 — Section 45
High Courts03 May 1944Dismissed
Kr. Aittar Singh Vs Mahabir Pal Singh and Others
Allahabad High Court · AIR 1944 All 213 : (1944) 14 AWR 174
Uttar Pradesh Debt Redemption Act, 1940 — Section 17
High Courts03 May 1944Dismissed
Ram Autar Vs Kali and Another
Allahabad High Court · (1944) 05 AHC CK 0009
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts02 May 1944Dismissed
Kunj Behari Lal alias Kunji Lal Vs Kashi Prasad
Allahabad High Court · AIR 1944 All 236 : (1944) 14 AWR 169
High Courts01 May 1944Dismissed
Manmohan Das Vs Mt. Radha Rani and Others
Allahabad High Court · AIR 1944 All 288 : (1944) 14 AWR 197
Civil Procedure Code, 1908 (CPC) — Section 47Encumbered Estates Act, 1934 — Section 13
High Courts01 May 1944Dismissed
Sant Ram Misir Vs Ram Bilas Misir
Allahabad High Court · AIR 1944 All 283 : (1944) 14 AWR 219
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33Uttar Pradesh Debt Redemption Act, 1940 — Section 9
High Courts01 May 1944Allowed
Dauru and Another Vs Badri and Another
Allahabad High Court · AIR 1944 All 239 : (1944) 14 AWR 178
High Courts01 May 1944
Laxmi Pd. Singh alias Lallan Singh and Another Vs Kunai Singh and Others
Allahabad High Court · AIR 1944 All 251 : (1944) 14 AWR 179
High Courts28 Apr 1944Dismissed
Dualm Dayal Singh and Others Vs Emperor
Allahabad High Court · (1944) 04 AHC CK 0043
Criminal Procedure Code, 1898 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 325
High Courts28 Apr 1944Dismissed
Chief Inspector of Stamps Vs Kr. Lalit Mohan
Allahabad High Court · AIR 1944 All 199 : (1944) 14 AWR 165
High Courts28 Apr 1944Dismissed
Nand Kishore Pandey Vs Goshain Kirtarath Gir and Others
Allahabad High Court · AIR 1944 All 217 : (1944) 14 AWR 168
Limitation Act, 1963 — Article 181
High Courts26 Apr 1944Disposed Of
Raja Surya Pal Singh Vs Chiranji and Another
Allahabad High Court · AIR 1944 All 170 : (1944) 14 AWR 146
High Courts25 Apr 1944Dismissed
Harish Chander Vs Bhagwan Dass
Allahabad High Court · (1944) 04 AHC CK 0042
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14
High Courts25 Apr 1944Dismissed
Sahu Harishchandra Vs L. Bhagwan Das
Allahabad High Court · AIR 1944 All 255
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14