High Courts27 Mar 1944
Shatrughan Singh and Others Vs Kedar Nath minor through Mt. Lakshmi Kuer
Allahabad High Court · AIR 1944 All 126 : (1944) 14 AWR 108
COURT ARCHIVE
Allahabad High Court judgments, 1944
260 judgments · page 12 of 13
High Courts24 Mar 1944Dismissed
Mt. Rukiayia Begum and Another Vs Radha Kishan and Others
Allahabad High Court · AIR 1944 All 214 : (1944) 14 AWR 188
Agra Tenancy Act, 1926 — Section 226Transfer of Property Act, 1882 — Section 53
High Courts24 Mar 1944Disposed Of
Nurul Hasan and Another Vs Mt. Majidan
Allahabad High Court · AIR 1944 All 210
High Courts24 Mar 1944
Nurul Hasan and another Vs Emperor
Allahabad High Court · (1944) 03 AHC CK 0008
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts23 Mar 1944Allowed
H.N. Nolan and Another Vs Emperor
Allahabad High Court · AIR 1944 All 118 : (1944) 14 AWR 104
High Courts22 Mar 1944Dismissed
Mathura Singh and Others Vs Ram Singh and Another
Allahabad High Court · (1944) 03 AHC CK 0002
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(u)
High Courts21 Mar 1944Disposed Of
Kaushilla Debi Vs Lachhmi Narain and Others
Allahabad High Court · AIR 1944 All 226 : (1944) 14 AWR 152
Civil Procedure Code, 1908 (CPC) — Section 43Contract Act, 1872 — Section 63
High Courts21 Mar 1944Allowed
L. Ram Autar Vs Sita Ram and Others
Allahabad High Court · AIR 1944 All 245 : (1944) 14 AWR 221
Civil Procedure Code, 1908 (CPC) — Section 102, 73
High Courts21 Mar 1944Dismissed
Jangali Singh Vs Ramjag Singh
Allahabad High Court · AIR 1944 All 198 : (1944) 14 AWR 151
High Courts20 Mar 1944Dismissed
Kanhaiya Vs Shankar Lal and Others
Allahabad High Court · AIR 1944 All 252 : (1944) 14 AWR 177
Uttar Pradesh Tenancy Act, 1939 — Section 180
High Courts20 Mar 1944Allowed
Peare Lal and Others Vs Emperor
Allahabad High Court · AIR 1944 All 168 : (1944) 14 AWR 105
High Courts17 Mar 1944Dismissed
Mool Chand Vs Emperor Through Bhai Lal
Allahabad High Court · (1944) 03 AHC CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 250Penal Code, 1860 (IPC) — Section 366
High Courts16 Mar 1944Dismissed
Mst. Hasina Begam and Others Vs Pt. Parbhoo Dayal and Others
Allahabad High Court · (1944) 03 AHC CK 0027
Agriculturists Relief Act — Section 4Encumbered Estates Act, 1934 — Section 45
High Courts16 Mar 1944Dismissed
Bankey Lal Vs Puran Mal
Allahabad High Court · AIR 1944 All 197 : (1944) 14 AWR 123
High Courts16 Mar 1944Disposed Of
Mohd. Umar and Others Vs Jugal Kishore and Others
Allahabad High Court · AIR 1944 All 264 : (1944) 14 AWR 141
Criminal Procedure Code, 1898 (CrPC) — Section 144Evidence Act, 1872 — Section 35
High Courts16 Mar 1944Dismissed
Babu Lal Vs Mangat Rai
Allahabad High Court · AIR 1944 All 195 : (1944) 14 AWR 124
High Courts14 Mar 1944
Shyam Lal Gomatwala Vs Nand Lal and Others
Allahabad High Court · AIR 1944 All 220 : (1944) 14 AWR 118
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Mar 1944Dismissed
Collector of Gorakhpur Vs Sm. Rani Satya Bhama Kumari
Allahabad High Court · AIR 1944 All 256 : (1944) 14 AWR 218
Court of Wards Act — Section 53
High Courts07 Mar 1944Dismissed
Bishesh War Misir and another Vs Gogi Sahu and others
Allahabad High Court · (1944) 03 AHC CK 0019
Evidence Act, 1872 — Section 91
High Courts07 Mar 1944Allowed
Parmeswar Bux Singh Vs Bachcha Singh and Others
Allahabad High Court · (1944) 03 AHC CK 0007
Oudh Laws Act, 1876 — Section 10Transfer of Property Act, 1882 — Section 54