High Courts30 Mar 1950Dismissed
Panchaiti Akhara Maha Nirvani Vs Bindeshri Prasad and Others
Allahabad High Court · AIR 1952 All 337
Civil Procedure Code, 1908 (CPC) — Section 53
COURT ARCHIVE
Allahabad High Court judgments, 1950
471 judgments · page 19 of 24
High Courts30 Mar 1950Dismissed
Hola Ram Vs State
Allahabad High Court · AIR 1950 All 485 : (1950) 20 AWR 465
Criminal Procedure Code, 1898 (CrPC) — Section 526Uttar Pradesh High Courts (Amalgamation) Order, 1948 — Article 14
High Courts30 Mar 1950Allowed
Mt. Anganyan and Others Vs Gurdat Singh and Others
Allahabad High Court · AIR 1952 All 313
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 36Limitation Act, 1908 — Article 142, 144
High Courts29 Mar 1950Dismissed
Munir Khan Vs State
Allahabad High Court · AIR 1951 All 488 : (1950) 20 AWR 472
Criminal Procedure Code, 1898 (CrPC) — Section 14(2), 260Criminal Procedure Code, 1898 (CrPC) — Section 14(2), 260Criminal Procedure Code, 1898 (CrPC) — Section 14(2), 260
High Courts29 Mar 1950Allowed
Ram Narain Vs Salig Ram and Others
Allahabad High Court · AIR 1952 All 298
Transfer of Property Act, 1882 — Section 52Uttar Pradesh Land Revenue Act, 1901 — Section 162
High Courts29 Mar 1950Allowed
Municipal Board Vs State
Allahabad High Court · AIR 1952 All 209 : (1950) 20 AWR 474
Criminal Procedure Code, 1898 (CrPC) — Section 537United Provinces Prevention of Adulteration Act, 1912 — Section 12, 15(2)Uttar Pradesh Municipalities Act, 1916 — Section 50
High Courts29 Mar 1950Dismissed
Shiam Sunder Vs L. Pratap Chandra
Allahabad High Court · AIR 1952 All 330
Partnership Act, 1932 — Section 16, 46Trusts Act, 1882 — Section 51, 66, 94
High Courts29 Mar 1950Dismissed
Niranjan Lal Ram Chandra Vs Ram Swarup Bhagwan Singh and Another
Allahabad High Court · AIR 1952 All 449 : (1950) 20 AWR 659
High Courts28 Mar 1950Allowed
B. Govind Raj Sewak Singh and Another Vs Bebhuti Narain Singh
Allahabad High Court · AIR 1950 All 487 : (1950) 20 AWR 505
Companies Act, 1913 — Section 5Uttar Pradesh Debt Redemption Act, 1940 — Section 2(4)
High Courts28 Mar 1950Dismissed
Avadesh Bahadur Singh and Another Vs Mt. Ram Raj Kuar and Another
Allahabad High Court · AIR 1952 All 333
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 11(2), 47
High Courts28 Mar 1950Dismissed
Bhilloo Pandey Vs Mt. Sheoraji and Others
Allahabad High Court · AIR 1950 All 535
Specific Relief Act, 1877 — Section 9Transfer of Property Act, 1882 — Section 51
High Courts24 Mar 1950Dismissed
Mata Badal Singh and Others Vs Hanwant Prasad Singh and Others
Allahabad High Court · AIR 1952 All 177
High Courts24 Mar 1950Allowed
Abdul Saeed Khan and Another Vs Mohmood Ali and Another
Allahabad High Court · AIR 1950 All 467 : (1950) 20 AWR 696
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33, 33(2)Uttar Pradesh Debt Redemption Act, 1940 — Section 8
High Courts24 Mar 1950Allowed
Gur Prasad Vs Habib Hasan and Another
Allahabad High Court · AIR 1952 All 323
Uttar Pradesh Debt Redemption Act, 1940 — Section 2(3), 2(9)
High Courts24 Mar 1950Allowed
Bhola Vs Lachman
Allahabad High Court · AIR 1950 All 475 : (1950) 20 AWR 609
Criminal Procedure Code, 1898 (CrPC) — Section 133, 133(1), 192, 529, 537
High Courts24 Mar 1950
Rex through Municipal Board Vs Uttam Chand
Allahabad High Court · AIR 1950 All 541
Uttar Pradesh Municipalities Act, 1916 — Section 128(1), 164
High Courts23 Mar 1950Dismissed
Babban Singh and Others Vs Ram Subhag Misir and Others
Allahabad High Court · AIR 1950 All 466 : (1950) 20 AWR 463
Transfer of Property Act, 1882 — Section 62Uttar Pradesh Debt Redemption Act, 1940 — Section 9(2)
High Courts23 Mar 1950Allowed
Lucknow Improvement Trust Vs Ch. Mohd. Saddiq and Others
Allahabad High Court · AIR 1952 All 346
Civil Procedure Code, 1908 (CPC) — Section 9Land Acquisition Act, 1894 — Section 6, 6(3)Uttar Pradesh Town Improvement Act, 1919 — Section 23, 24, 40, 40(1), 42
High Courts23 Mar 1950Allowed
Raman Lal Vs Bhagwan Das
Allahabad High Court · AIR 1950 All 583
Transfer of Property Act, 1882 — Section 105, 106, 111, 116
High Courts22 Mar 1950
Wali Mohammad Chaudhari and Others Vs Jamal Uddin Chaudhari
Allahabad High Court · AIR 1950 All 524 : (1950) 20 AWR 507
Evidence Act, 1872 — Section 85