High Courts07 Dec 1950Dismissed
Puran Chandra Vs Rex
Allahabad High Court · AIR 1951 All 628 : (1951) 21 AWR 149
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2, 7(1)
COURT ARCHIVE
Allahabad High Court judgments, 1950
471 judgments · page 2 of 24
High Courts06 Dec 1950Allowed
Ajaibul Hassan Vs S. Chiranji Lal and Another
Allahabad High Court · AIR 1951 All 564
Civil Procedure Code, 1908 (CPC) — Section 104, 104(1), 115, 151, 2(2)
High Courts06 Dec 1950Allowed
Municipal Board Vs Mansa
Allahabad High Court · AIR 1951 All 634 : (1951) 21 AWR 485
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 9Limitation Act, 1908 — Article 142, 144Uttar Pradesh Municipalities Act, 1916 — Section 164, 169, 318, 321
High Courts06 Dec 1950Allowed
Chandrabir Singh Vs Samresh Singh
Allahabad High Court · AIR 1952 All 461
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 408
High Courts05 Dec 1950Dismissed
Meghu Singh and Others Vs Keshav Prasad Singh Alias, Bachcha Singh and Others
Allahabad High Court · (1950) 12 AHC CK 0027
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 10
High Courts05 Dec 1950
RAMKISHAN SUNDERLAL Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1951) 19 ITR 324
Income Tax Act, 1961 — Section 66(1)
High Courts05 Dec 1950
Audh Behari Lal and Others Vs Faqir Rai and Another
Allahabad High Court · AIR 1951 All 236 : (1951) 21 AWR 488
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 100, 96, 96(3)
High Courts05 Dec 1950
Nausha Mian Vs Umrao Singh
Allahabad High Court · AIR 1951 All 626 : (1951) 21 AWR 474
Limitation Act, 1908 — Article 142, 144
High Courts05 Dec 1950
Ramkishan Sunderlal Vs Commissioner of Income Tax
Allahabad High Court · (1951) 19 ITR 324
Income Tax Act, 1961 — Section 66(1)
High Courts04 Dec 1950Dismissed
Municipal Board Kairana Vs Monshi Mithan Lal
Allahabad High Court · (1951) 21 AWR 108
Uttar Pradesh Municipalities Act, 1916 — Section 297(1)
High Courts04 Dec 1950Allowed
Ram Dhari Misir Vs Mangal Misir and Others
Allahabad High Court · AIR 1951 All 555 : (1951) 21 AWR 73
United Provinces Regulation of Agricultural Credit Act, 1940 — Section 13, 13(1), 24, 25, 25(1)Uttar Pradesh Land Revenue Act, 1901 — Section 34, 35
High Courts29 Nov 1950Dismissed
Khushal Singh Vs M/s Anti Ram Shah and Sons
Allahabad High Court · (1951) 21 AWR 172
High Courts29 Nov 1950Allowed
Tula Ram Vs Bhajan Singh
Allahabad High Court · AIR 1953 All 609 : (1951) 21 AWR 105
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1
High Courts28 Nov 1950Dismissed
Raghubir Singh and Another Vs Balkishen and Others
Allahabad High Court · AIR 1952 All 328
Provincial Insolvency Act, 1920 — Section 28, 28(6), 67Uttar Pradesh Debt Redemption Act, 1940 — Section 2(2), 8
High Courts28 Nov 1950Allowed
Amol Singh and Another Vs Murlidhar and Another
Allahabad High Court · AIR 1952 All 171
High Courts28 Nov 1950Dismissed
Mt. Mahbooban Vs Mt. Fatima Begum and Another
Allahabad High Court · AIR 1952 All 167
High Courts28 Nov 1950Allowed
Ram Prasad Vs State
Allahabad High Court · (1951) 21 AWR 472
Criminal Procedure Code, 1898 (CrPC) — Section 199Penal Code, 1860 (IPC) — Section 468, 497
High Courts27 Nov 1950Dismissed
Babu Gouri Shankar Baijal Vs Radha Soami Satsang Sabha and Rai sahib Babu Madhav Pd. Sinha and Others
Allahabad High Court · (1951) 21 AWR 84
Evidence Act, 1872 — Section 116
High Courts27 Nov 1950Dismissed
Ram Sarup Vs Nanak Ram
Allahabad High Court · AIR 1952 All 275 : (1951) 21 AWR 155
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 23 Rule 3
High Courts23 Nov 1950Allowed
Shri Sansar Kirti Saran Vs State
Allahabad High Court · (1951) 21 AWR 630
Criminal Procedure Code, 1898 (CrPC) — Section 133