High Courts12 Dec 1995Dismissed
Shamsul Haque Vs Commissioner of Income Tax
Allahabad High Court · (1996) 219 ITR 680
Income Tax Act, 1961 — Section 256(2)
COURT ARCHIVE
Allahabad High Court judgments, 1995
1,388 judgments · page 4 of 70
High Courts11 Dec 1995Dismissed
Ajit Kumar Srivastava and Others Vs Distt.Development Officer,Ballia and Others
Allahabad High Court · (1995) 12 AHC CK 0063
Constitution of India, 1950 — Article 141, 142, 226Uttar Pradesh Subordinate Officers Ministerial Staff (Direct Recruitment) Rules, 1985 — Rule 23, 26
High Courts11 Dec 1995Dismissed
Murari Lal and Ors. Vs Prescribed Authority,Agra & Anr.
Allahabad High Court · (1995) 12 AHC CK 0058
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 2Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 34
High Courts11 Dec 1995Allowed
Salimul Rahman and Anr. Vs Azizul Rahman
Allahabad High Court · (1995) 12 AHC CK 0056
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Dec 1995Allowed
Sichai Mazdoor Sangh Vs State of U.P. and Others
Allahabad High Court · (1996) 3 LLJ 805 : (1996) 1 UPLBEC 9
High Courts11 Dec 1995Allowed
Chandoo Vs State of U.P.
Allahabad High Court · (1996) CriLJ 2496
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts11 Dec 1995
Commissioner of Wealth-tax Vs Mrs. Saidunnisa Begum
Allahabad High Court · (1996) 218 ITR 171
High Courts11 Dec 1995Dismissed
Prem Murti Dixit Vs Satyavir Singh Raghuvanshi and Others
Allahabad High Court · (1996) AWC 547 Supp
Uttar Pradesh Intermediate Education Act, 1921 — Section 33Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 2, 26, 29Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts11 Dec 1995
Awadhesh Singh Vs District Inspector of Schools and Another
Allahabad High Court · (1996) AWC 543 Supp
Uttar Pradesh Intermediate Education Act, 1921 — Section 16GUttar Pradesh Intermediate Education Regulations, 1921 — Regulation 100, 31, 35, 36, 36(1)
High Courts08 Dec 1995Allowed
Committee of Management,Janta Higher Secondary School,Jaunpur and Others Vs D.I.O.S.,Jaunpur and Others
Allahabad High Court · (1995) 12 AHC CK 0073
Constitution of India, 1950 — Article 215, 226
High Courts08 Dec 1995Dismissed
Reba Dutta Vs Judge,Small Cause Courts,Allahabad & Anr.
Allahabad High Court · (1995) 12 AHC CK 0065
Allahabad High Court Rules, 1952 — Chapter 8 Rule 5Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227
High Courts08 Dec 1995Dismissed
Chanda Bai (deceased) and Anr. Vs Saida Jan
Allahabad High Court · (1995) 12 AHC CK 0053
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Dec 1995Allowed
Ramjeet Vs State of U.P.
Allahabad High Court · (1995) 12 AHC CK 0045
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts08 Dec 1995Allowed
Anil Kumar Mishra Vs Union of India and Others
Allahabad High Court · (1995) 12 AHC CK 0039
High Courts08 Dec 1995
Raju Babu and Others Vs Commissioner of Income Tax and Another
Allahabad High Court · (1996) 219 ITR 642
Income Tax Act, 1961 — Section 241
High Courts08 Dec 1995Dismissed
Chando Devi Vs Suraj Kumari
Allahabad High Court · (1995) 12 AHC CK 0004
Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 16Urban Land (Ceiling and Regulation) Act, 1976 — Section 26
High Courts07 Dec 1995Dismissed
Kanhaiya Ji Misra Vs Narain Ji Misra and Another
Allahabad High Court · (1996) AWC 555 Supp
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Dec 1995Dismissed
Shri Ram and Others Vs State of U.P. and Another
Allahabad High Court · (1996) 20 ACR 158
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 204Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts07 Dec 1995Dismissed
Sameer Kumar Singh Vs University of Gorakhpur and Others
Allahabad High Court · (1995) 12 AHC CK 0074
Uttar Pradesh State Universities Act, 1973 — Section 28, 45
High Courts07 Dec 1995Dismissed
Balram Singh and Others Vs State of U.P.and Others
Allahabad High Court · (1995) 12 AHC CK 0062
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 7AA, 7AB