High Courts24 Nov 1930Disposed Of
Emperor Vs Sat Narain
Allahabad High Court · AIR 1931 All 265 : (1931) ILR (All) 437
Penal Code, 1860 (IPC) — Section 380
COURT ARCHIVE
Allahabad High Court judgments, 1930
449 judgments · page 4 of 23
High Courts21 Nov 1930Dismissed
Chandi Prasad Misir Vs Balaji Misir and Others
Allahabad High Court · AIR 1931 All 136 : (1931) ILR (All) 427 : 129 Ind. Cas. 560
High Courts21 Nov 1930
Balmakund and Another Vs Seth Piyare Lal and Another
Allahabad High Court · (1930) 11 AHC CK 0011
High Courts20 Nov 1930Dismissed
In Re: The Estate of Indrani
Allahabad High Court · AIR 1931 All 212
Succession Act, 1925 — Section 307
High Courts20 Nov 1930Disposed Off
B. Bandhu Singh Vs K.T. Bank Ltd.
Allahabad High Court · (1930) 11 AHC CK 0028
High Courts20 Nov 1930Dismissed
Saryooparin Pathshala Samiti Vs District Judge Allahabad
Allahabad High Court · (1931) ILR (All) 422
Civil Procedure Code, 1908 (CPC) — Section 92Succession Act, 1925 — Section 307
High Courts20 Nov 1930
Hikmatullah Khan Vs Mt. Sakina Begum and Others
Allahabad High Court · (1930) 11 AHC CK 0018
High Courts20 Nov 1930
Mt. Ram Sri Vs Thakur Narain Singh
Allahabad High Court · AIR 1931 All 368 : 129 Ind. Cas. 374
High Courts20 Nov 1930Dismissed
Hikmat Ullah Khan Vs Musammat Sakina Begam and Others
Allahabad High Court · (1930) 11 AHC CK 0005
High Courts19 Nov 1930Allowed
Kaisar Beg and Muhammad Hashim Ali Khan Vs Sheo Shankae Das and Others
Allahabad High Court · (1930) 11 AHC CK 0039
High Courts19 Nov 1930Allowed
Kannu Lal Vs Bhagwan Das and Another
Allahabad High Court · (1930) 11 AHC CK 0024
High Courts19 Nov 1930
Mirza Qaiser Beg Vs B. Sheo Shanker Das and Others
Allahabad High Court · (1930) 11 AHC CK 0014
High Courts19 Nov 1930
Mt. Rajwanta Kuer Vs Mahabir Rai
Allahabad High Court · AIR 1931 All 205 : (1931) ILR (All) 414 : 129 Ind. Cas. 559
Specific Relief Act, 1877 — Section 9
High Courts18 Nov 1930Dismissed
Ram Das Rae and Others Vs Brindaban Ram
Allahabad High Court · (1930) 11 AHC CK 0020
High Courts18 Nov 1930Allowed
Nannu Mal Vs Ram Chandra and Others
Allahabad High Court · (1931) ILR (All) 334
Transfer of Property Act, 1882 — Section 51, 63, 70, 89
High Courts17 Nov 1930
Raghubar Dayal Misra and Another Vs Emperor
Allahabad High Court · AIR 1931 All 263 : (1931) ILR (All) 407
Penal Code, 1860 (IPC) — Section 506
High Courts17 Nov 1930
Lachhmi Narain Vs Shambhu Nath
Allahabad High Court · AIR 1931 All 126 : 129 Ind. Cas. 551
High Courts17 Nov 1930
Shankar Lal Lachhmi Narain Vs Jainey Brothers
Allahabad High Court · (1930) 11 AHC CK 0004
High Courts14 Nov 1930Dismissed
Sarbhu Lal Vs Mahesh Das
Allahabad High Court · AIR 1931 All 224 : 129 Ind. Cas. 557
Provincial Insolvency Act, 1920 — Section 75