High Courts04 Dec 1930Partly Allowed
Ram Das Vs Parmanandgir and Another
Allahabad High Court · AIR 1931 All 238
Transfer of Property Act, 1882 — Section 91(b)
COURT ARCHIVE
Allahabad High Court judgments, 1930
449 judgments · page 3 of 23
High Courts04 Dec 1930
Babu Ram Das Vs Mahant Parmanand Gir and Another
Allahabad High Court · 131 Ind. Cas. 45
High Courts03 Dec 1930Dismissed
Khaderu Chamar Vs Sri Nath Pande and Others
Allahabad High Court · AIR 1931 All 198 : 129 Ind. Cas. 553
North Western Provinces Tenancy Act, 1901 — Section 11
High Courts02 Dec 1930Dismissed
Har Bilas Vs Mahadeo Prasad
Allahabad High Court · AIR 1931 All 539
Contract Act, 1872 — Section 27Contract Act, 1872 — Section 27Contract Act, 1872 — Section 27
High Courts02 Dec 1930
Mohammad Husain Vs Mt. Nanhi and Others
Allahabad High Court · AIR 1931 All 242
High Courts01 Dec 1930Allowed
Balbhaddra Upadhya Vs Sheomangal and Others
Allahabad High Court · AIR 1931 All 347
High Courts01 Dec 1930
Lachhman Singh Vs Todar Mal and Others
Allahabad High Court · AIR 1931 All 252
Registration Act, 1908 — Section 17
High Courts01 Dec 1930
Ram Lal and Another Vs Shiama Lal and Others
Allahabad High Court · (1930) 12 AHC CK 0016
High Courts01 Dec 1930
Mt. Ashraf Zadi Begam and Another Vs Lalta Prasad
Allahabad High Court · (1930) 12 AHC CK 0006
High Courts28 Nov 1930Dismissed
Gobardhan Das Vs Mt. Jai Devi
Allahabad High Court · (1930) 11 AHC CK 0034
High Courts28 Nov 1930Dismissed
Amir Singh Vs Mohd. Zahiruddin
Allahabad High Court · AIR 1931 All 200
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts28 Nov 1930Dismissed
Kanhaya Lal Vs Tulsi Pershad
Allahabad High Court · (1930) 11 AHC CK 0026
High Courts28 Nov 1930
Nanhe and Another Vs Emperor
Allahabad High Court · AIR 1931 All 367
Penal Code, 1860 (IPC) — Section 395Penal Code, 1860 (IPC) — Section 395Penal Code, 1860 (IPC) — Section 395
High Courts28 Nov 1930
Raja Ram and Others Vs Chhotay Lal and Another
Allahabad High Court · AIR 1931 All 332
Civil Procedure Code, 1908 (CPC) — Section 92Civil Procedure Code, 1908 (CPC) — Section 92Civil Procedure Code, 1908 (CPC) — Section 92
High Courts28 Nov 1930
Chandharan Krishna Kumari Vs Chaudhri Naubehar Singh
Allahabad High Court · AIR 1931 All 242(1)
Succession Act, 1925 — Section 384
High Courts27 Nov 1930
Panchu Lonia Vs Ram Newaz and Others
Allahabad High Court · AIR 1932 All 244
Agra Tenancy Act, 1926 — Section 99
High Courts26 Nov 1930Dismissed
Mt. Saidunnisa Vs Mt. Ruqya and Others
Allahabad High Court · (1930) 11 AHC CK 0037
High Courts25 Nov 1930Dismissed
Mukat Lal and Others Vs Gulab Singh-Pran Mal
Allahabad High Court · AIR 1931 All 229
Limitation Act, 1963 — Article 120
High Courts25 Nov 1930
Ram Sakal Singh and Another Vs Emperor
Allahabad High Court · AIR 1931 All 142 : 129 Ind. Cas. 715
Criminal Procedure Code, 1898 (CrPC) — Section 438