High Courts14 Nov 1930Dismissed
Bhup Singh Vs Fateh Singh and Others
Allahabad High Court · AIR 1931 All 192
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
COURT ARCHIVE
Allahabad High Court judgments, 1930
449 judgments · page 5 of 23
High Courts14 Nov 1930
Secy. of State and Another Vs Rup Ram-Audh Behari Lal and Another
Allahabad High Court · (1930) 11 AHC CK 0016
High Courts12 Nov 1930
Anand Prakash and Another Vs Narain Das-Dori Lal and Another
Allahabad High Court · (1930) 11 AHC CK 0015
High Courts10 Nov 1930
Niaz Ahmad Khan and Another Vs Parsottam Chandra and Another
Allahabad High Court · (1930) 11 AHC CK 0010
High Courts07 Nov 1930Dismissed
Rikhai Lal Bindeshri Prasad Vs Banarsi Singh and Others
Allahabad High Court · AIR 1932 All 139 : 136 Ind. Cas. 569
Post Office Act, 1898 — Section 6
High Courts05 Nov 1930Dismissed
S. Marahmat Husain Vs Oudh Commercial Bank Ltd. and Others
Allahabad High Court · AIR 1931 All 320
Civil Procedure Code, 1908 (CPC) — Section 41
High Courts03 Nov 1930Dismissed
Behari Lal-Ram Charan Vs Badri Pershad
Allahabad High Court · (1930) 11 AHC CK 0030
High Courts03 Nov 1930Dismissed
(Major) Anthony Ullyssess John and Others Vs Agra United Mills Ltd. and Another
Allahabad High Court · (1930) 11 AHC CK 0029
High Courts29 Oct 1930Dismissed
Bhola Nath-Shankar Das Vs Lachmi Narain and Others
Allahabad High Court · AIR 1931 All 83 : (1931) ILR (All) 316 : 136 Ind. Cas. 84
Companies Act, 1956 — Section 4(2)Specific Relief Act, 1877 — Section 42
High Courts28 Oct 1930
Panna Lal and Another Vs Official Receiver and Others
Allahabad High Court · AIR 1931 All 71 : (1931) ILR (All) 313
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Oct 1930Dismissed
Babu Ram Saran Das Vs Pearay Lal and Others
Allahabad High Court · (1931) ILR (All) 308 : 131 Ind. Cas. 217
High Courts24 Oct 1930
(Babu) Ram Saran Das Vs Pearey Lal and Others
Allahabad High Court · AIR 1931 All 104
High Courts16 Oct 1930Dismissed
Emperor Vs Shib Charan
Allahabad High Court · (1931) ILR (All) 233
Criminal Procedure Code, 1898 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 363, 379, 411
High Courts16 Oct 1930Allowed
Nek Ram Vs Emperor
Allahabad High Court · AIR 1931 All 273 : 129 Ind. Cas. 267
Evidence Act, 1872 — Section 145
High Courts30 Aug 1930
Kifayatullah Khan Vs Emperor
Allahabad High Court · AIR 1931 All 17 : (1931) ILR (All) 226
Arms Act, 1878 — Section 19(f)
High Courts30 Aug 1930
Babu Ram and Another Vs Emperor
Allahabad High Court · AIR 1931 All 8 : (1931) ILR (All) 229
Criminal Procedure Code, 1898 (CrPC) — Section 149Penal Code, 1860 (IPC) — Section 160
High Courts15 Aug 1930
Chunku and Others Vs Emperor
Allahabad High Court · AIR 1931 All 258
Penal Code, 1860 (IPC) — Section 471