High Courts10 Jul 1930
Kashi Nath and Another Vs Official Receiver
Allahabad High Court · (1930) 07 AHC CK 0001
COURT ARCHIVE
Allahabad High Court judgments, 1930
449 judgments · page 7 of 23
High Courts09 Jul 1930Allowed
Murli Prasad Awasthi and Another Vs Sheo Dat Prasad and Others
Allahabad High Court · AIR 1931 All 625
High Courts09 Jul 1930
Emperor Vs Nanhua Dhimar and Others
Allahabad High Court · AIR 1931 All 54
Criminal Procedure Code, 1898 (CrPC) — Section 182Penal Code, 1860 (IPC) — Section 366
High Courts09 Jul 1930
Nanhua Dhimar and Others Vs Emperor
Allahabad High Court · (1931) ILR (All) 140 : 131 Ind. Cas. 246
Criminal Procedure Code, 1898 (CrPC) — Section 182Penal Code, 1860 (IPC) — Section 366A, 368
High Courts04 Jul 1930Allowed
Ranchhore and Others Vs Bansidhar and Others
Allahabad High Court · (1930) 07 AHC CK 0025
High Courts04 Jul 1930
Ram Prasad and Others Vs Mithan Lal and Others
Allahabad High Court · AIR 1931 All 16
High Courts03 Jul 1930Dismissed
Baramdeo Pandey Vs Debi Dat Singh and Others
Allahabad High Court · AIR 1931 All 90 : (1931) ILR (All) 133
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts03 Jul 1930
Nazir Khan and Another Vs Ram Mohan Lal and Another
Allahabad High Court · (1930) 07 AHC CK 0010
High Courts02 Jul 1930
Dharam Singh and Another Vs Shah Mal Singh and Another
Allahabad High Court · AIR 1931 All 20
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts02 Jul 1930
Bindraban Vs Rajpat Singh and Others
Allahabad High Court · AIR 1931 All 741 : (1931) ILR (All) 100
Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54
High Courts01 Jul 1930Dismissed
Musammat Deorajo Kuer Vs Jadunandan Rai
Allahabad High Court · (1930) 07 AHC CK 0026
High Courts01 Jul 1930Dismissed
Mt. Deoraji Kuer Vs Jadunandan Rai
Allahabad High Court · (1930) 07 AHC CK 0018
High Courts01 Jul 1930Disposed Of
Gopi Rai Vs Baij Nath Rai and Others
Allahabad High Court · AIR 1930 All 840 : (1931) ILR (All) 97
High Courts27 Jun 1930Disposed Of
The Jaunpur Sugar Factory Limited (In Liquidation) The Official Liquidator Vs Behari and Company and another
Allahabad High Court · (1930) 06 AHC CK 0029
High Courts27 Jun 1930Disposed Off
In Re: Dehra Dun Mussoorie Electric Tramway Co. Ltd.
Allahabad High Court · AIR 1930 All 884 : (1931) ILR (All) 92
Companies Act, 1956 — Section 230
High Courts27 Jun 1930Dismissed
Ram Kinkar Rai and Another Vs Tufani Ahir and Others
Allahabad High Court · (1930) 06 AHC CK 0020
High Courts27 Jun 1930Allowed
Ram Iqbal Rai Vs Telessari Kuari and Another
Allahabad High Court · (1930) 06 AHC CK 0011