High Courts25 Jun 1930
Sital Prasad Vs Ranjit Singh and Others
Allahabad High Court · AIR 1931 All 583 : 136 Ind. Cas. 158
Contract Act, 1872 — Section 107Contract Act, 1872 — Section 107Contract Act, 1872 — Section 107
COURT ARCHIVE
Allahabad High Court judgments, 1930
449 judgments · page 8 of 23
High Courts24 Jun 1930Allowed
(Kuerani) Mt. Dan Kuer Vs Ewaz Singh
Allahabad High Court · AIR 1931 All 28(1) : (1931) ILR (All) 62
Agra Tenancy Act, 1926 — Section 271
High Courts24 Jun 1930Disposed Of
Khalilur Rahman Khan Vs Collector of Etah
Allahabad High Court · (1930) 06 AHC CK 0013
High Courts24 Jun 1930Dismissed
Moti Lal Ramchandar Vs Durga Prasad
Allahabad High Court · (1930) 06 AHC CK 0009
High Courts19 Jun 1930
Joti Prasad and Another Vs Hardwari Mal and Another
Allahabad High Court · AIR 1932 All 128 : (1931) ILR (All) 54 : 137 Ind. Cas. 334
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts18 Jun 1930Dismissed
Mohamed Sharif Vs Nasir Ali and Others
Allahabad High Court · AIR 1930 All 742 : (1931) ILR (All) 44
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 147Police Act, 1861 — Section 42
High Courts17 Jun 1930Allowed
Emperor Vs Nazir Husain
Allahabad High Court · AIR 1930 All 795(1) : (1931) ILR (All) 39 : 129 Ind. Cas. 262
High Courts17 Jun 1930Allowed
Sallu Mal and Another Vs Emperor
Allahabad High Court · AIR 1930 All 751
High Courts17 Jun 1930
Emperor Vs Bashir
Allahabad High Court · AIR 1930 All 741 : (1931) ILR (All) 42
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts17 Jun 1930
Aslop Vs Emperor
Allahabad High Court · AIR 1930 All 834 : 129 Ind. Cas. 370
Penal Code, 1860 (IPC) — Section 498
High Courts16 Jun 1930Allowed
(Sher) Ahmad Khan Vs Ali Bux
Allahabad High Court · (1930) 06 AHC CK 0025
High Courts13 Jun 1930Dismissed
Mithai and Others Vs Hasan Ali and Others
Allahabad High Court · AIR 1930 All 863 : 128 Ind. Cas. 827
High Courts13 Jun 1930
Mt. Imtiaz Begam Vs Abdul Karim Khan and Others
Allahabad High Court · (1930) 06 AHC CK 0004
High Courts12 Jun 1930Dismissed
Dwarka Vs Ram Jatan and Another
Allahabad High Court · (1930) 06 AHC CK 0028
High Courts12 Jun 1930Dismissed
Madan Lal Vs Chiddu and Others
Allahabad High Court · (1930) 06 AHC CK 0017
High Courts05 Jun 1930Allowed
Sewa Ram Vs Hoti Lal and Another
Allahabad High Court · (1930) 06 AHC CK 0026
High Courts05 Jun 1930
Narain Pershad and Others Vs Narain Singh and Others
Allahabad High Court · AIR 1931 All 40
Specific Relief Act, 1877 — Section 21ATransfer of Property Act, 1882 — Section 74
High Courts05 Jun 1930
Narain Prasad and Others Vs Narain Singh and Others
Allahabad High Court · (1930) ILR (All) 1037 : 131 Ind. Cas. 599
Specific Relief Act, 1877 — Section 21
High Courts04 Jun 1930Dismissed
Ram Charan alias Ram Das Vs Bhairon and Others
Allahabad High Court · (1930) 06 AHC CK 0023