High Courts23 May 1930Dismissed
Kallan Vs Nanhe
Allahabad High Court · AIR 1930 All 701
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Allahabad High Court judgments, 1930
449 judgments · page 10 of 23
High Courts22 May 1930Dismissed
Balmakund Vs Emperor
Allahabad High Court · AIR 1931 All 1 : (1930) ILR (All) 1011 : 129 Ind. Cas. 258
High Courts21 May 1930Allowed
Abdul Alim and Another Vs Abdul Hamid
Allahabad High Court · (1930) 05 AHC CK 0051
High Courts21 May 1930
Sankatha Misir Vs Bishwanath and Others
Allahabad High Court · (1930) 05 AHC CK 0002
High Courts20 May 1930Disposed Of
Imamuddin Vs Mohd. Raisul Islam Hashmi and Another
Allahabad High Court · (1930) 05 AHC CK 0046
High Courts20 May 1930
Gobindji and Others Vs Lallamul Hardeo Das and Others
Allahabad High Court · AIR 1930 All 767
High Courts20 May 1930
Mani Ram Misra Vs Purshotam Lal and Another
Allahabad High Court · AIR 1930 All 732 : (1930) ILR (All) 1001
Contract Act, 1872 — Section 17, 23
High Courts19 May 1930Dismissed
Hasan Ali Vs Waliullah and Another
Allahabad High Court · AIR 1930 All 730 : (1930) ILR (All) 997
Contract Act, 1872 — Section 129, 131
High Courts17 May 1930Dismissed
Emperor Vs Radha Raman Mittra
Allahabad High Court · (1930) 05 AHC CK 0023
High Courts16 May 1930Dismissed
Nathan Lal and Others Vs Durga Das
Allahabad High Court · AIR 1931 All 62 : (1930) ILR (All) 985
Agra Tenancy Act, 1926 — Section 102Transfer of Property Act, 1882 — Section 100
High Courts16 May 1930Disposed Of
Nathu Ram Vs Ganga Bux
Allahabad High Court · AIR 1930 All 815
Limitation Act, 1963 — Section 5
High Courts16 May 1930Dismissed
Rama Shankar and Another Vs Janki Prasad
Allahabad High Court · AIR 1931 All 28
Limitation Act, 1963 — Section 5
High Courts16 May 1930
Mahomed Raza Ahmad and Another Vs Zahoor Ahmad and Others
Allahabad High Court · AIR 1930 All 858 : (1930) ILR (All) 979
Limitation Act, 1963 — Section 28
High Courts15 May 1930
Sada Sheo and Others Vs Mt. Ram Peary and Others
Allahabad High Court · AIR 1931 All 29
North Western Provinces Revenue Act, 1873 — Section 241(f)
High Courts15 May 1930
Prahlad Singh and Another Vs Barumal
Allahabad High Court · AIR 1931 All 18 : (1930) ILR (All) 970
High Courts14 May 1930Allowed
Ram Dayal and Others Vs Aminuddin and Another
Allahabad High Court · (1930) 05 AHC CK 0029
High Courts14 May 1930
Nand Kishore and Others Vs Lallu and Another
Allahabad High Court · AIR 1931 All 45
Transfer of Property Act, 1882 — Section 52
High Courts13 May 1930Dismissed
(Diwan) Pahar Singh and Others Vs Shamsher Jang Bijai Bahadur Singh and Others
Allahabad High Court · (1930) 05 AHC CK 0048