High Courts13 May 1930Dismissed
Gayan Singh Vs Harbilas and Another
Allahabad High Court · AIR 1930 All 711
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
COURT ARCHIVE
Allahabad High Court judgments, 1930
449 judgments · page 11 of 23
High Courts13 May 1930Dismissed
Harbans Deo Rai Vs Raj Kumar Rai
Allahabad High Court · AIR 1930 All 702
High Courts13 May 1930Dismissed
Khunni Mal Narain Das Vs Dwarka Das Baij Nath
Allahabad High Court · AIR 1930 All 710
Evidence Act, 1872 — Section 34Provincial Small Cause Courts Act, 1887 — Section 25
High Courts13 May 1930Dismissed
Acharji Ahir Vs Harai Ahir and Others
Allahabad High Court · AIR 1930 All 822 : (1930) ILR (All) 961
High Courts09 May 1930Allowed
Aidal Singh and Others Vs Khazan Singh and Others
Allahabad High Court · AIR 1930 All 727
Civil Procedure Code, 1908 (CPC) — Section 11, 60
High Courts09 May 1930
Ram Sukh Pandey Vs Pirthi Singh and Others
Allahabad High Court · AIR 1931 All 47
High Courts09 May 1930
Ram Narain-Kishun Dayal Vs Ram Prasad and Others
Allahabad High Court · (1930) 05 AHC CK 0008
High Courts08 May 1930
Ali Husain and Others Vs Mohammad Nazir Ali and Another
Allahabad High Court · AIR 1930 All 826
Contract Act, 1872 — Section 23
High Courts08 May 1930
Qazi Shamim Ahmad and Others Vs Sheikh Hesamul Haq and Others
Allahabad High Court · AIR 1931 All 193
Transfer of Property Act, 1882 — Section 41
High Courts07 May 1930Allowed
Mathura Das and Others Vs Secy. of State and Another
Allahabad High Court · AIR 1930 All 848
High Courts07 May 1930Allowed
Dwarka Prasad and Others Vs Mahadeo Prasad and Others
Allahabad High Court · (1930) 05 AHC CK 0035
High Courts07 May 1930Dismissed
Mohammad Sadiq Vs Altaf Husain and Others
Allahabad High Court · AIR 1930 All 647
High Courts06 May 1930Disposed Of
Dwarka Das Vs Pyare Lal
Allahabad High Court · (1930) ILR (All) 947
Civil Procedure Code, 1908 (CPC) — Section 141, 21Provincial Small Cause Courts Act, 1887 — Section 35
High Courts06 May 1930Allowed
Sheo Das and Others Vs Sheo Dayal Singh
Allahabad High Court · AIR 1930 All 712
Evidence Act, 1872 — Section 167
High Courts06 May 1930Allowed
Sital Prasad Vs Pearey Lal and Others
Allahabad High Court · AIR 1930 All 701(1) : (1930) ILR (All) 951
Government of India Act, 1915 — Section 107
High Courts06 May 1930
Mt. Jamwati and Another Vs Mt. Maharani
Allahabad High Court · AIR 1931 All 227
High Courts02 May 1930Allowed
Gauri Shankar Sharma and Others Vs Thakur Mewa Ram
Allahabad High Court · AIR 1931 All 600
Civil Procedure Code, 1908 (CPC) — Section 152Civil Procedure Code, 1908 (CPC) — Section 152Civil Procedure Code, 1908 (CPC) — Section 152
High Courts29 Apr 1930Disposed Of
Emperor Vs Prem Narain
Allahabad High Court · (1930) 04 AHC CK 0037
High Courts29 Apr 1930Dismissed
In Re: A Vakil of Beawar
Allahabad High Court · AIR 1930 All 887
Bar Councils Act, 1926 — Section 9