High Courts25 Apr 1930Allowed
Badri Prasad Vs Emperor
Allahabad High Court · AIR 1930 All 752
Legal Practitioners (Amendment) Act — Section 36
COURT ARCHIVE
Allahabad High Court judgments, 1930
449 judgments · page 12 of 23
High Courts25 Apr 1930Allowed
Kapoor Chand Jain Vs Emperor
Allahabad High Court · (1930) 04 AHC CK 0035
High Courts25 Apr 1930Disposed Of
Jadu Nandan Ram Vs Parsotam Ginning Co. Ltd.
Allahabad High Court · (1930) 04 AHC CK 0023
High Courts25 Apr 1930Allowed
Badri Prasad Vs District Judge of Agra
Allahabad High Court · (1930) ILR (All) 939
Legal Practitioners (Amendment) Act — Section 36
High Courts24 Apr 1930Allowed
Hanuman Singh Vs Ram Lakhan and Others
Allahabad High Court · AIR 1930 All 646
High Courts23 Apr 1930Allowed
Sumatra Devi, Mt. Vs Hazari Lal and Another
Allahabad High Court · (1930) 04 AHC CK 0034
High Courts23 Apr 1930Dismissed
Bhaiya Raj Kishore Lal Vs Jageshwar Dayal
Allahabad High Court · AIR 1931 All 276 : (1930) ILR (All) 938
High Courts23 Apr 1930
Bani Madho Ram Vs (Pandit) Mahadeo Pandey
Allahabad High Court · AIR 1930 All 604(1)
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Apr 1930Dismissed
Abu Jafar Vs Syed Mohammad Kazim
Allahabad High Court · AIR 1930 All 657
North Western Provinces and Oudh Land Revenue Act, 1901 — Section 4
High Courts17 Apr 1930Dismissed
Rati Singh and Another Vs Kunwar Damodar Lal
Allahabad High Court · AIR 1931 All 129 : 129 Ind. Cas. 718
High Courts17 Apr 1930Dismissed
Ram Dei Misrain, Mt. Vs Jurawan Misir and Others
Allahabad High Court · (1930) 04 AHC CK 0027
High Courts16 Apr 1930Dismissed
Peerji Muhammad Nazir and Others Vs Nasimuddin Ahmad and Others
Allahabad High Court · AIR 1930 All 600
High Courts16 Apr 1930Dismissed
Talib Ali Shah Vs Piarey Lal and Another
Allahabad High Court · (1930) 04 AHC CK 0013
High Courts15 Apr 1930Dismissed
Krishna Gopal Sharma Vs Emperor
Allahabad High Court · AIR 1930 All 836
Penal Code, 1860 (IPC) — Section 124A
High Courts15 Apr 1930Dismissed
Ishri Prasad Vs Munna Lal
Allahabad High Court · AIR 1930 All 619
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Apr 1930Dismissed
Ishri Prasad Misir Vs Ram Krishan Das
Allahabad High Court · AIR 1930 All 620
High Courts15 Apr 1930
(Hafiz) Allah Bakhsh Vs Hamid Khan
Allahabad High Court · (1930) 04 AHC CK 0006
High Courts15 Apr 1930
(Babu) Upendra Nath Basu Vs Kali Charan Mitra and Others
Allahabad High Court · (1930) 04 AHC CK 0003
High Courts14 Apr 1930Dismissed
Niranjan Singh Vs Mahabir Singh and Others
Allahabad High Court · AIR 1930 All 845