High Courts04 Jun 1930Dismissed
Kesho Ram Vs Chunni Singh and Another
Allahabad High Court · (1930) 06 AHC CK 0016
COURT ARCHIVE
Allahabad High Court judgments, 1930
449 judgments · page 9 of 23
High Courts04 Jun 1930Allowed
Ajodhia and Others Vs Bishambhar Nath and Others
Allahabad High Court · AIR 1930 All 784
High Courts04 Jun 1930Dismissed
Ram Charan Vs Bhairon and Others
Allahabad High Court · (1930) 06 AHC CK 0014
High Courts04 Jun 1930
Bansi Dhar Vs Mt. Bitola and Others
Allahabad High Court · (1930) 06 AHC CK 0008
High Courts02 Jun 1930Dismissed
Damodar Prasad Vs Hardeo Prasad
Allahabad High Court · (1930) 06 AHC CK 0027
High Courts02 Jun 1930Dismissed
Damodar Pershad Vs Hardeo Pershad
Allahabad High Court · (1930) 06 AHC CK 0022
High Courts30 May 1930Dismissed
Sabha Ram and Others Vs Kishan Singh
Allahabad High Court · AIR 1931 All 112 : (1930) ILR (All) 1027
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts29 May 1930Disposed Of
Bechu Ahir Vs Hansraj Ahir and Others
Allahabad High Court · (1930) 05 AHC CK 0034
High Courts29 May 1930Dismissed
Noor Muhammad Vs Mahmud Khan Fayaz Khan and Another
Allahabad High Court · (1930) 05 AHC CK 0025
High Courts28 May 1930Disposed Off
Chiranji Lal Vs Bool Chand
Allahabad High Court · (1930) 05 AHC CK 0024
High Courts28 May 1930Dismissed
Bisheshwar Nath Vs Narmadeshwar Prasad Upadhia
Allahabad High Court · (1930) 05 AHC CK 0018
High Courts27 May 1930Disposed Of
Parmeshwari Das Vs Lachhman Prasad
Allahabad High Court · (1930) 05 AHC CK 0045
High Courts27 May 1930Disposed Of
Fazal Rab Vs Manzoor Ahmad
Allahabad High Court · AIR 1931 All 76
Transfer of Property Act, 1882 — Section 95
High Courts26 May 1930Dismissed
Bhairo Prasad Vs Emperor
Allahabad High Court · AIR 1930 All 739
Criminal Procedure Code, 1898 (CrPC) — Section 168
High Courts23 May 1930Dismissed
Muhammad Ahmad Khan Vs Jai Chand Lal and Another
Allahabad High Court · AIR 1930 All 709
Evidence Act, 1872 — Section 92
High Courts23 May 1930Disposed Of
Rajdeo Vs Nath Prasad Misra
Allahabad High Court · AIR 1930 All 832
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 25
High Courts23 May 1930Allowed
Wali Mohammad Vs Ganpat and Another
Allahabad High Court · AIR 1931 All 243 : (1930) ILR (All) 1014
Contract Act, 1872 — Section 129