High Courts13 Aug 1930Dismissed
Sunder Teli Vs Emperor
Allahabad High Court · AIR 1931 All 51 : (1931) ILR (All) 218
Penal Code, 1860 (IPC) — Section 383, 390
COURT ARCHIVE
Allahabad High Court judgments, 1930
449 judgments · page 6 of 23
High Courts12 Aug 1930Dismissed
Abdul Shakur Khan Vs Emperor
Allahabad High Court · AIR 1931 All 257
Criminal Procedure Code, 1898 (CrPC) — Section 135(b)
High Courts11 Aug 1930Dismissed
Rai Todar Mal and Another Vs Hardeo Tiwari
Allahabad High Court · (1931) ILR (All) 215
Criminal Procedure Code, 1898 (CrPC) — Section 147, 147(1), 539(B)
High Courts11 Aug 1930Dismissed
Emperor Vs Gaya Teli
Allahabad High Court · AIR 1930 All 818 : 129 Ind. Cas. 369
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 211
High Courts11 Aug 1930
Sirpat Rai and Others Vs Emperor
Allahabad High Court · AIR 1931 All 10 : 129 Ind. Cas. 257
Criminal Procedure Code, 1898 (CrPC) — Section 530Penal Code, 1860 (IPC) — Section 379
High Courts04 Aug 1930Dismissed
Sheo Pratap Singh and Others Vs Emperor
Allahabad High Court · AIR 1930 All 820 : (1931) ILR (All) 208
Criminal Procedure Code, 1898 (CrPC) — Section 191Penal Code, 1860 (IPC) — Section 353
High Courts04 Aug 1930
Mt. Ram Kunwar and Others Vs Emperor
Allahabad High Court · AIR 1930 All 835 : 129 Ind. Cas. 259
Penal Code, 1860 (IPC) — Section 147, 352, 447
High Courts02 Aug 1930Dismissed
Ambika Prasad Vs Emperor
Allahabad High Court · AIR 1931 All 7 : (1931) ILR (All) 206 : 129 Ind. Cas. 369
Criminal Procedure Code, 1898 (CrPC) — Section 254
High Courts01 Aug 1930Dismissed
Brij Nandan and Another Vs Emperor
Allahabad High Court · AIR 1931 All 9
Evidence Act, 1872 — Section 24, 25, 26Penal Code, 1860 (IPC) — Section 232, 235, 243
High Courts29 Jul 1930Dismissed
Matllob Hasan and Others Vs Mt. Kalawati and Others
Allahabad High Court · (1930) 07 AHC CK 0022
High Courts29 Jul 1930Disposed Of
Kishen Chand Singh Vs Mukan Sarup and Others
Allahabad High Court · AIR 1931 All 91
Agra Tenancy Act, 1926 — Section 273
High Courts28 Jul 1930Allowed
Makund Ram Vs Mt. Ruqaiya Khatun and Another
Allahabad High Court · AIR 1931 All 251
High Courts25 Jul 1930Dismissed
Muhammad Yunis Khan Vs Muhammad Saleh Khan
Allahabad High Court · AIR 1931 All 106 : (1931) ILR (All) 169
High Courts18 Jul 1930
Moti Lal Nehru and Another Vs Emperor
Allahabad High Court · AIR 1931 All 12
Criminal Law (Amendment) Act — Section 17(1)Evidence Act, 1872 — Section 78
High Courts16 Jul 1930
Sat Parkash and Another Vs Bahal Rai and Another
Allahabad High Court · (1930) 07 AHC CK 0009
High Courts16 Jul 1930
Mohammed Yusuf and Others Vs Abdul Majid
Allahabad High Court · AIR 1931 All 53 : (1931) ILR (All) 148
Criminal Procedure Code, 1898 (CrPC) — Section 107, 436
High Courts14 Jul 1930Disposed Of
Collector of Etah Vs Kishori Lal and Another
Allahabad High Court · (1930) 07 AHC CK 0012
High Courts10 Jul 1930Allowed
Panna Lal Vs Bhola Nath and Others
Allahabad High Court · AIR 1930 All 843 : (1931) ILR (All) 152
Civil Procedure Code, 1908 (CPC) — Section 115(c)