COURT ARCHIVE
Allahabad High Court judgments, 1879
113 judgments · page 2 of 6
High Courts05 Sept 1879Dismissed
Empress of India Vs Kashi
Allahabad High Court · (1880) ILR (All) 447
High Courts04 Sept 1879Dismissed
Empress of India Vs Ganraj and Others
Allahabad High Court · (1880) ILR (All) 444
High Courts02 Sept 1879Disposed Of
Empress of India Vs Mangu and Others
Allahabad High Court · (1880) ILR (All) 342
High Courts01 Sept 1879Dismissed
Salim Ahmad Khan Vs Ablakh Rai and Others
Allahabad High Court · (1880) ILR (All) 437
High Courts29 Aug 1879Dismissed
Sukhbasi Lal Vs Guman Singh
Allahabad High Court · (1880) ILR (All) 368
High Courts27 Aug 1879
Lachmi Narain Vs Wilayti Begam and Others
Allahabad High Court · (1880) ILR (All) 433
High Courts21 Aug 1879
Kirath Chand and Others Vs Ganesh Prasad
Allahabad High Court · (1879) 08 AHC CK 0011
High Courts15 Aug 1879Dismissed
Abdul Samad and Another Vs Rajindro Kishor Singh
Allahabad High Court · (1880) ILR (All) 361
High Courts12 Aug 1879
Bhawani Kuar and Another Vs Rikhi Ram and Another
Allahabad High Court · (1880) ILR (All) 356
High Courts09 Aug 1879
Empress of India Vs Raghubar and Others
Allahabad High Court · (1880) ILR (All) 352
High Courts05 Aug 1879
Bansi and Another Vs Ganga Ram, Guardian of Kuar Gir Prasad
Allahabad High Court · (1880) ILR (All) 431
High Courts04 Aug 1879Dismissed
Empress of India Vs Banni
Allahabad High Court · (1880) ILR (All) 351
High Courts18 Jul 1879Allowed
Empress of India Vs Thompson
Allahabad High Court · (1880) ILR (All) 340