High Courts19 Jun 1924
Narain Das and Another Vs Bankim Chandra Deb
Allahabad High Court · (1924) 06 AHC CK 0025
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 14 of 34
High Courts19 Jun 1924
Bakha Singh and Others Vs Ram Narain Singh and Others
Allahabad High Court · AIR 1925 All 133
High Courts19 Jun 1924
Narain Das and Another Vs Bankim Chandra Deb, Receiver of the Estate of Sohan Lal
Allahabad High Court · (1924) ILR (All) 912
High Courts18 Jun 1924Disposed Of
Bhushi Rai Vs Ganesh Rai and Others
Allahabad High Court · (1924) ILR (All) 903
Specific Relief Act, 1877 — Section 9
High Courts18 Jun 1924Disposed Of
Ganesh Rai and Others Vs Bhushi Rai
Allahabad High Court · AIR 1925 All 69 : 82 Ind. Cas. 324
High Courts18 Jun 1924
Emperor Vs Kashi Ram and Others
Allahabad High Court · (1924) ILR (All) 906
Criminal Procedure Code, 1898 (CrPC) — Section 182
High Courts18 Jun 1924
Kashi Ram and Others Vs Emperor Through Miyan Jan
Allahabad High Court · AIR 1924 All 779 : 82 Ind. Cas. 167
Penal Code, 1860 (IPC) — Section 182
High Courts17 Jun 1924Dismissed
Musammat Kumli Vs Emperor Through Mr. Gardiner
Allahabad High Court · 82 Ind. Cas. 257
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts17 Jun 1924Dismissed
Mt. Kumli Vs Emperor through Mr. Gardiner
Allahabad High Court · AIR 1925 All 73
High Courts17 Jun 1924
Khub Lal and Others Vs Bishambhar Sahai and Others
Allahabad High Court · AIR 1925 All 103
High Courts17 Jun 1924
Rai Saheb Lala Khub Lal and Others Vs Lala Bishambhar Sahai and Others
Allahabad High Court · 82 Ind. Cas. 219
High Courts16 Jun 1924Disposed Of
Ram Badan Singh Vs Ram Pargash Singh
Allahabad High Court · AIR 1925 All 123(1)
High Courts16 Jun 1924Dismissed
Roshan Lal and Another Vs Chaudhuri Bashir Ahmed and Another
Allahabad High Court · AIR 1925 All 138
High Courts13 Jun 1924Dismissed
Musammat Ram Sakhi Kuar Vs Lachmi Narain Lal
Allahabad High Court · AIR 1924 All 802 : 80 Ind. Cas. 42
High Courts13 Jun 1924Partly Allowed
In Re: Lachman Dass Narain Dass of Cawnpore
Allahabad High Court · AIR 1925 All 115
High Courts13 Jun 1924
In Re: Lachhman Dass-Narain Dass of Cawnpore
Allahabad High Court · 84 Ind. Cas. 207
Income Tax Act, 1961 — Section 2(4)
High Courts12 Jun 1924Allowed
Mathura Ram and Another Vs Baldeo Ram and Others
Allahabad High Court · 80 Ind. Cas. 21
Provincial Insolvency Act, 1920 — Section 10, 25
High Courts12 Jun 1924Disposed Of
Tawassul Husain Vs Wajid Ali and Another
Allahabad High Court · AIR 1925 All 140 : 87 Ind. Cas. 795
High Courts12 Jun 1924Allowed
Mehdi Hasan and Others Vs Ismail Hasan
Allahabad High Court · (1924) ILR (All) 897
Contract Act, 1872 — Section 73
High Courts12 Jun 1924Dismissed
Mohammad Abdul Rahim Khan and Another Vs Ram Bharos Ojha and Others
Allahabad High Court · AIR 1925 All 6 : 83 Ind. Cas. 1033