High Courts27 May 1924Dismissed
B.N.W. Railway Vs Firm Munna Lal Bishambhar Nath and B.B.C.I. Railway
Allahabad High Court · (1924) 05 AHC CK 0007
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 17 of 34
High Courts26 May 1924Dismissed
Sri Ganeshji Maharaj Vs Lalta Prasad
Allahabad High Court · (1924) 05 AHC CK 0070
High Courts26 May 1924Dismissed
Raja Babu Vs Balmukund and Others
Allahabad High Court · (1924) 05 AHC CK 0044
High Courts23 May 1924Dismissed
Lala Santi Lal and Another Vs Raj Narain and Another
Allahabad High Court · 82 Ind. Cas. 65
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts23 May 1924
Beni Madho Tewari and Others Vs Ram Sunder Tewari and Others
Allahabad High Court · (1924) 05 AHC CK 0021
High Courts22 May 1924Dismissed
Bhawani Singh Vs Makhan Lal and others
Allahabad High Court · (1924) 05 AHC CK 0084
High Courts22 May 1924Dismissed
Babu Fateh Chand Vs Lala Murari Lal
Allahabad High Court · 80 Ind. Cas. 8
North Western Provinces Tenancy Act, 1901 — Section 4, 51
High Courts22 May 1924Disposed Of
(Mirza) Imdad Hussain Vs Mirza Haidar Beg and Another
Allahabad High Court · AIR 1925 All 135
High Courts22 May 1924Dismissed
Ram Ganesh Rai Vs B. Rup Narain Rai and Others
Allahabad High Court · AIR 1925 All 34
High Courts22 May 1924
Fateh Chand Vs Murari Lal
Allahabad High Court · AIR 1924 All 906 : (1924) ILR (All) 840
North Western Provinces Tenancy Act, 1901 — Section 51North Western Provinces Tenancy Act, 1901 — Section 51North Western Provinces Tenancy Act, 1901 — Section 51
High Courts22 May 1924
Mirza Imdad Husain Vs Mirza Haider Beg and Another
Allahabad High Court · 82 Ind. Cas. 196
High Courts21 May 1924Dismissed
Lala Darbari Lal Vs Lala Gobind Saran
Allahabad High Court · (1924) 05 AHC CK 0089
High Courts21 May 1924Dismissed
Emperor Vs Hira Lal
Allahabad High Court · (1924) ILR (All) 828
Criminal Procedure Code, 1898 (CrPC) — Section 414, 562Criminal Procedure Code, 1898 (CrPC) — Section 414, 562Criminal Procedure Code, 1898 (CrPC) — Section 414, 562
High Courts21 May 1924Dismissed
Darbari Lal Vs Gobind Saran
Allahabad High Court · (1924) ILR (All) 822
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts21 May 1924Dismissed
Firm Gopal Rai Phul Chand Vs Great Indian Peninsula Railway
Allahabad High Court · 82 Ind. Cas. 313
Railways Act, 1890 — Section 72
High Courts21 May 1924Dismissed
Hira Lal Vs Emperors
Allahabad High Court · AIR 1924 All 765 : 82 Ind. Cas. 172
Criminal Procedure Code, 1898 (CrPC) — Section 414, 562
High Courts21 May 1924Dismissed
Nand Ram Singh Vs Hari Saran Das and Others
Allahabad High Court · AIR 1925 All 100 : 82 Ind. Cas. 296
High Courts21 May 1924
Gopal Rai, Phul Chand Vs The Great Indian Peninsula Railway Company
Allahabad High Court · AIR 1924 All 621 : (1924) ILR (All) 837
Railways Act, 1890 — Section 72Railways Act, 1890 — Section 72Railways Act, 1890 — Section 72
High Courts20 May 1924Dismissed
Radha Kishan Vs Kedar Nath
Allahabad High Court · 80 Ind. Cas. 874
Evidence Act, 1872 — Section 33
High Courts20 May 1924Dismissed
Janki Das and Others Vs Putli Kunwar
Allahabad High Court · (1924) ILR (All) 813