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Allahabad High Court judgments, 1924

663 judgments · page 20 of 34

High Courts08 May 1924

Chet Ram Vs Sita Ram and Others

Allahabad High Court · AIR 1924 All 678 : (1924) ILR (All) 717 : 82 Ind. Cas. 251

North Western Provinces Tenancy Act, 1901 — Section 79North Western Provinces Tenancy Act, 1901 — Section 79North Western Provinces Tenancy Act, 1901 — Section 79
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High Courts07 May 1924

Chetan Singh and Another Vs Sartaj Singh and Others

Allahabad High Court · AIR 1924 All 908 : (1924) ILR (All) 709 : 79 Ind. Cas. 1001

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
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High Courts01 May 1924Allowed

Sobha Ram Vs Tursi Ram and Others

Allahabad High Court · AIR 1924 All 495 : (1924) ILR (All) 693

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, Order 21 Rule 97Limitation Act, 1963 — Article 11ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 95, Order 21 Rule 97
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High Courts01 May 1924

Chheda Vs Achhu Singh and Another

Allahabad High Court · (1924) ILR (All) 690

North Western Provinces Tenancy Act, 1901 — Section 79North Western Provinces Tenancy Act, 1901 — Section 79North Western Provinces Tenancy Act, 1901 — Section 79
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