High Courts15 Apr 1924Dismissed
Raghunandan Ram, Gopi Ram Vs The Great Indian Peninsula Railway Company
Allahabad High Court · AIR 1924 All 692 : (1924) ILR (All) 649
Railways Act, 1890 — Section 72
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 23 of 34
High Courts15 Apr 1924
Bijadhar Bhagat Vs Jeat Chamar
Allahabad High Court · AIR 1924 All 518 : 80 Ind. Cas. 601
High Courts15 Apr 1924
Firm Raghunandan Ram-Gopi Ram Vs The G.I.P. Railway
Allahabad High Court · 81 Ind. Cas. 1
Railways Act, 1890 — Section 72
High Courts14 Apr 1924
Thakur Behari Lal and Others Vs Thakur Shib Lal and Others and Thakur Mohan singh and Another
Allahabad High Court · 82 Ind. Cas. 25
Transfer of Property Act, 1882 — Section 77
High Courts14 Apr 1924
Bhaun Pratap Singh Vs Bhagwan Singh and Others
Allahabad High Court · AIR 1924 All 922 : 85 Ind. Cas. 76
High Courts14 Apr 1924
Shib Lal and Others Vs Bihari Lal and Others and Mohan Singh and Another
Allahabad High Court · (1924) ILR (All) 633
Transfer of Property Act, 1882 — Section 77
High Courts11 Apr 1924Disposed Of
In Re: Mr. W.S. Day, Vakil
Allahabad High Court · AIR 1924 All 565 : 81 Ind. Cas. 937
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts11 Apr 1924Dismissed
Behari Lal and others Vs Shib Lal and others
Allahabad High Court · (1924) 04 AHC CK 0057
High Courts09 Apr 1924Dismissed
Ram Lal Singh Vs Behari Singh
Allahabad High Court · (1924) 04 AHC CK 0070
High Courts09 Apr 1924Dismissed
Ram Bharosay and Others Vs Sohan Lal
Allahabad High Court · AIR 1924 All 707 : 82 Ind. Cas. 1
Limitation Act, 1963 — Section 15
High Courts09 Apr 1924
Tota Ram Vs Panna Lal
Allahabad High Court · (1924) ILR (All) 631 : 79 Ind. Cas. 997
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts09 Apr 1924
Ram Naresh Singh Vs Jagar Nath Singh
Allahabad High Court · AIR 1924 All 759 : 85 Ind. Cas. 180
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 7
High Courts08 Apr 1924Dismissed
Bidiya Misir and Another Vs Musammat Daryai and Others
Allahabad High Court · 79 Ind. Cas. 566
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts08 Apr 1924Allowed
Basu and Others Vs Musammat Nanhi
Allahabad High Court · AIR 1924 All 920 : 79 Ind. Cas. 951
High Courts08 Apr 1924
Gajadhar Vs Jagannath
Allahabad High Court · AIR 1924 All 551 : 80 Ind. Cas. 684
Contract Act, 1872 — Section 25Limitation Act, 1963 — Section 28
High Courts08 Apr 1924
Palati Rai and Others Vs Emperor
Allahabad High Court · AIR 1924 All 564 : 84 Ind. Cas. 560
Criminal Procedure Code, 1898 (CrPC) — Section 339Penal Code, 1860 (IPC) — Section 395
High Courts08 Apr 1924
Ram Chander and Another Vs Musammat Bhagwati alias Bhagwan Dei and Another and Lachmi Narain alias Lachhman Das and Others
Allahabad High Court · AIR 1924 All 937 : 79 Ind. Cas. 590
Transfer of Property Act, 1882 — Section 55(1)(g)
High Courts08 Apr 1924
Mst. Champa Kunwar Vs Tulshi Ram and Others
Allahabad High Court · AIR 1924 All 921 : 79 Ind. Cas. 954
High Courts07 Apr 1924
Jagmohan Prasad and Another Vs Brijendra Bahadur Singh and Others
Allahabad High Court · AIR 1924 All 523 : (1924) ILR (All) 627