High Courts27 Mar 1924
Chiranji Lal and Another Vs Syed Ilias Ali and Others
Allahabad High Court · AIR 1924 All 751 : 79 Ind. Cas. 556
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4Guardians and Wards Act, 1890 — Section 30
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 25 of 34
High Courts25 Mar 1924Disposed Of
Chandradip Tewari and Others Vs Babu Jadunandan Singh and Balnarain Singh
Allahabad High Court · (1924) 03 AHC CK 0052
High Courts25 Mar 1924
Chandrika Ram Tiwari and Others Vs Narain Prasad Rai and Others
Allahabad High Court · AIR 1924 All 745 : (1924) ILR (All) 617 : 79 Ind. Cas. 1036
High Courts24 Mar 1924Dismissed
Madho Singh Vs Mangal Singh and Others
Allahabad High Court · AIR 1924 All 536 : 79 Ind. Cas. 1023
High Courts24 Mar 1924Dismissed
Lala Kundan Lal Vs Parshadi and Others
Allahabad High Court · AIR 1924 All 744 : 79 Ind. Cas. 960
High Courts24 Mar 1924Dismissed
Baijnath and Another Vs Ram Bilas and Others
Allahabad High Court · AIR 1924 All 738 : 80 Ind. Cas. 12
Limitation Act, 1963 — Section 7
High Courts24 Mar 1924Dismissed
Sobhaddilal Vs Gobindsingh and Khannu Lal
Allahabad High Court · 80 Ind. Cas. 579
High Courts24 Mar 1924Dismissed
Raghunandan Prasad Vs Ghulam Ala-Ud-Din Beg
Allahabad High Court · AIR 1924 All 689 : (1924) ILR (All) 571
Contract Act, 1872 — Section 74
High Courts24 Mar 1924Allowed
Parshadi and Others Vs Kundan Lal
Allahabad High Court · (1924) ILR (All) 570
High Courts24 Mar 1924
Gobind Singh Vs Sobhaddi Lal and Khannu Lal
Allahabad High Court · (1924) ILR (All) 616
High Courts24 Mar 1924
Sanket Narain Pande Vs Ram Bharos and Others
Allahabad High Court · 79 Ind. Cas. 1010
Limitation Act, 1908 — Article 126
High Courts19 Mar 1924Dismissed
Rekha Chamar Vs Emperor
Allahabad High Court · 83 Ind. Cas. 736
Criminal Procedure Code, 1898 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 182, 323
High Courts19 Mar 1924Dismissed
Musa Vs Emperor
Allahabad High Court · 81 Ind. Cas. 719
Penal Code, 1860 (IPC) — Section 323Probate and Administration Act, 1881 — Section 89
High Courts19 Mar 1924Dismissed
Ram Nath Vs Emperor
Allahabad High Court · AIR 1924 All 684 : (1924) ILR (All) 611
Criminal Procedure Code, 1898 (CrPC) — Section 476United Provinces Municipalities Act, 1916 — Section 23(3)
High Courts18 Mar 1924Dismissed
Tolai Misir and Others Vs Muneshar Koeri
Allahabad High Court · 84 Ind. Cas. 115
High Courts18 Mar 1924Dismissed
Narain Singh Vs Chiranji Lal
Allahabad High Court · AIR 1924 All 730 : 79 Ind. Cas. 945
Contract Act, 1872 — Section 11, 2(d)
High Courts18 Mar 1924
Chiranji Lal Vs Narain Singh
Allahabad High Court · (1924) ILR (All) 568
Contract Act, 1872 — Section 11
High Courts18 Mar 1924
Prag Narain Vs Mathura Prasad and Others
Allahabad High Court · 79 Ind. Cas. 575
High Courts17 Mar 1924Dismissed
Hira Lal Vs Hoti Lal
Allahabad High Court · AIR 1924 All 720 : 79 Ind. Cas. 560
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 6
High Courts14 Mar 1924Allowed
Chob Singh Vs Daryai Singh and Others
Allahabad High Court · AIR 1924 All 915 : 82 Ind. Cas. 594
Limitation Act, 1963 — Section 5