High Courts26 Feb 1924Disposed Of
Mahadei Vs Bageshar Rai
Allahabad High Court · (1924) ILR (All) 525
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 28 of 34
High Courts26 Feb 1924Disposed Of
Gaya Prasad and Another Vs Firm Muthu Lal Budha Lal
Allahabad High Court · 78 Ind. Cas. 1050
High Courts26 Feb 1924Allowed
Sanmukh Pande and Another Vs Jagarnath Pande and Others and Ram Saran Pande
Allahabad High Court · (1924) 02 AHC CK 0046
High Courts26 Feb 1924Disposed Of
Gaya Prasad and Another Vs Firm Mathu Lal Budha Lal
Allahabad High Court · AIR 1925 All 202
High Courts26 Feb 1924
Jagarnath Pande Vs Sanmukh Pande and Another and Ram Baran Pande
Allahabad High Court · (1924) ILR (All) 531
High Courts26 Feb 1924
Parbhu Dayal Vs Murli Dhar
Allahabad High Court · AIR 1924 All 867 : 78 Ind. Cas. 677
Limitation Act, 1963 — Section 14
High Courts25 Feb 1924Dismissed
Lakhan Singh Vs Lal Singh and Another
Allahabad High Court · AIR 1925 All 205
High Courts25 Feb 1924
Muneshar Lal and Others Vs Amar Nath alias Chhotey Lal
Allahabad High Court · AIR 1924 All 493 : 78 Ind. Cas. 626
High Courts22 Feb 1924Dismissed
Gobind Vs Ammar and Others
Allahabad High Court · (1924) 02 AHC CK 0047
High Courts22 Feb 1924Dismissed
P. Chiraunji Lal Vs Ganga Sahai and Others
Allahabad High Court · AIR 1924 All 811 : 78 Ind. Cas. 631
High Courts22 Feb 1924
Mubarak Husain Vs Ahmad
Allahabad High Court · 84 Ind. Cas. 749
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)(c)North Western Provinces Tenancy Act, 1901 — Section 20
High Courts19 Feb 1924Dismissed
Muhammad Nazeer alias Bhikhai and Others Vs Sheikh Muhammad Sulaiman
Allahabad High Court · 78 Ind. Cas. 659
High Courts19 Feb 1924Dismissed
Mirza Mohammad Jan and Others Vs Shaikh Fazal Uddin
Allahabad High Court · 85 Ind. Cas. 482
Contract Act, 1872 — Section 46Transfer of Property Act, 1882 — Section 40
High Courts19 Feb 1924Dismissed
Fazal-Ud-Din Vs Muhammad Jan and Another
Allahabad High Court · (1924) ILR (All) 514
Contract Act, 1872 — Section 29Transfer of Property Act, 1882 — Section 40
High Courts19 Feb 1924Dismissed
Gauri Shankar Singh and Others Vs Sheonandan Misra and Others
Allahabad High Court · AIR 1924 All 543 : (1924) ILR (All) 384
Contract Act, 1872 — Section 25(c)
High Courts19 Feb 1924Dismissed
Raghubar Dayal and Another Vs Secretary of State For India
Allahabad High Court · AIR 1924 All 415 : 78 Ind. Cas. 642
Cantonments (House Accommodation) Act, 1902 — Section 11(c)Easements Act, 1882 — Section 56Specific Relief Act, 1877 — Section 42
High Courts19 Feb 1924
The Secretary of State for India in Council Vs Raghubar Dayal and Another
Allahabad High Court · (1924) ILR (All) 427
Cantonments (House Accommodation) Act, 1902 — Section 11(c)
High Courts19 Feb 1924
Muhammad Nazir and Others Vs Muhammad Sulaiman
Allahabad High Court · (1924) ILR (All) 424