High Courts12 Feb 1924Dismissed
Kanhaiya alias Moti Lal Vs Kanhaiya Lal
Allahabad High Court · 79 Ind. Cas. 363
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
COURT ARCHIVE
Allahabad High Court judgments, 1924
663 judgments · page 30 of 34
High Courts12 Feb 1924Allowed
Ram Sarup Vs Hardeo and Others
Allahabad High Court · AIR 1924 All 396 : 79 Ind. Cas. 429
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 49
High Courts12 Feb 1924
Khudayar Khan Vs Rahat Khan and Others
Allahabad High Court · AIR 1925 All 446 : 87 Ind. Cas. 415
High Courts12 Feb 1924
Bhawani Prasad Misir Vs Ram Sunder and Another
Allahabad High Court · AIR 1924 All 911 : 79 Ind. Cas. 353
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts12 Feb 1924
Mathura Prasad and others Vs B.B. and C.I. Railway
Allahabad High Court · (1924) 02 AHC CK 0007
High Courts11 Feb 1924Dismissed
Mukhtar Ahmad and Others Vs Kabir Ahmad and Others
Allahabad High Court · AIR 1924 All 856 : 78 Ind. Cas. 666
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts11 Feb 1924Dismissed
Kedar Nath, Durga Prasad Vs Bishwanath, Lakshmi Chand
Allahabad High Court · AIR 1924 All 510 : (1924) ILR (All) 417
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 18
High Courts11 Feb 1924
Basdeo Pande and Others Vs Mohan Pande
Allahabad High Court · 84 Ind. Cas. 1000
High Courts11 Feb 1924
Firm Kedar Nath Durga Prasad Vs Firm Bishwanath Lakshmi Chand
Allahabad High Court · 80 Ind. Cas. 787
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 18
High Courts08 Feb 1924Allowed
Mahabir Prasad Misr Vs Amla Prasad Rai and Others
Allahabad High Court · AIR 1924 All 379 : (1924) ILR (All) 364
High Courts08 Feb 1924Allowed
Nageshar Prasad Vs Ram Haraka Pande and Another
Allahabad High Court · AIR 1924 All 541 : 79 Ind. Cas. 416
High Courts08 Feb 1924
Mahabir Prasad Misir alias Chaukat Misir Vs Amla Prasad Rai and Others
Allahabad High Court · 79 Ind. Cas. 517
High Courts08 Feb 1924
Ram Harakh Pande and Another Vs Nageshar Prasad
Allahabad High Court · (1924) ILR (All) 370
High Courts07 Feb 1924Dismissed
Babu Samar Bahadur Singh and Another and Jit Lal and Another Vs Ahmad Zaman Khan
Allahabad High Court · 79 Ind. Cas. 495
Transfer of Property Act, 1882 — Section 120
High Courts07 Feb 1924Allowed
Jit Lal and Another Vs Samar Bahadur Singh and Another and Ahmad Zaman Khan
Allahabad High Court · (1924) ILR (All) 359
Transfer of Property Act, 1882 — Section 120
High Courts07 Feb 1924
Beni Prasad and Others Vs Sheodin and Another
Allahabad High Court · AIR 1924 All 425 : (1924) ILR (All) 361 : 78 Ind. Cas. 586
High Courts06 Feb 1924
Chaube Benaik Rao and Others Vs Puttain Singh
Allahabad High Court · AIR 1924 All 929 : 79 Ind. Cas. 69
High Courts06 Feb 1924
King-Emperor Vs Kishen Lal and others
Allahabad High Court · (1924) 02 AHC CK 0008