High CourtsSingle Bench(1924) 03 AHC CK 0014

Emperor vs Ram Narain and Another

Allahabad High Court · Decided on 7 March 1924 · Citation: (1924) ILR (All) 446

HON’BLE JUDGES
Ryves, J

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Judgment

1 paragraphs · 32 words

Ryves, J.—For the reasons given by the Sessions Judge, I accept this reference and set aside the summary trial and order that Ram arain and Sita Ram be re-tried according to law.