High Courts19 Jan 1966Allowed
M. L. BAGLA Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1966) 62 ITR 203
Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 24(7)
COURT ARCHIVE
Allahabad High Court judgments, 1966
343 judgments · page 17 of 18
High Courts19 Jan 1966Dismissed
Chhedi Lal Gupta and Others Vs Smt. Shakuran Bibi and Another
Allahabad High Court · AIR 1967 All 269
Trade and Merchandise Marks Act, 1958 — Section 105, 28, 30(1)
High Courts19 Jan 1966Allowed
Malkhan Singh Vs State
Allahabad High Court · AIR 1969 All 557 : (1969) CriLJ 1338
Criminal Procedure Code, 1898 (CrPC) — Section 405, 406, 406A, 423, 423(1)
High Courts18 Jan 1966Dismissed
Sahakari Ganna Samiti Ltd. and Another Vs Mahendra Pratap Rao
Allahabad High Court · AIR 1967 All 134
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts18 Jan 1966Dismissed
Central Railway Workshop (by Works Manager) Vs Viswanath and Others
Allahabad High Court · (1966) 2 LLJ 717
Factories Act, 1948 — Section 2
High Courts18 Jan 1966
Maharaj Prashad Jain Vs Commissioner of Income Tax
Allahabad High Court · AIR 1967 All 12 : (1966) 61 ITR 297
Income Tax Rules, 1922 — Rule 24
High Courts18 Jan 1966Allowed
Smt. Sumita Devi Vs Daya Shankar Mehrotra
Allahabad High Court · AIR 1967 All 45
Provincial Insolvency Act, 1920 — Section 34, 34(2), 44(2), 61(3)
High Courts17 Jan 1966Dismissed
Ramgarh Farms and Industries Limited Vs The Board of Revenue and Others
Allahabad High Court · (1967) 37 AWR 307
Uttar Pradesh Large Land Holdings Tax Act, 1957 — Section 4, 5
High Courts17 Jan 1966Allowed
Chajju Lal and Another Vs Dr. Ram Pal Singh
Allahabad High Court · AIR 1968 All 79
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 33, 107Contract Act, 1872 — Section 23
High Courts17 Jan 1966Dismissed
Nihaluddin Vs Tej Pratap Singh and Others
Allahabad High Court · AIR 1968 All 157
Contempt of Courts Act, 1971 — Section 3Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 37
High Courts17 Jan 1966Dismissed
Harbans Singh Sethi Vs Rent Control and Eviction Officer, Nainital and others
Allahabad High Court · AIR 1966 All 621
Constitution of India, 1950 — Article 226
High Courts10 Jan 1966Allowed
Smt. Lal Kumari Dev and Others Vs Addl. Commissioner Varanasi Division and Others
Allahabad High Court · (1967) 37 AWR 52
Civil Procedure Code, 1908 (CPC) — Section 11, 21Uttar Pradesh Agricultural Tenants (Acquisition of Privileges) Act, 1949 — Section 12(1)(c)
High Courts10 Jan 1966Allowed
Chitranjan Prasad Varma and Others Vs The Additional Commissioner of Varanasi Division and Others
Allahabad High Court · AIR 1967 All 375
Civil Procedure Code, 1908 (CPC) — Section 11, 17, 21Uttar Pradesh Agricultural Tenants (Acquisition of Privileges) Act, 1949 — Section 12, 12(1)
High Courts10 Jan 1966Allowed
Mohd. Bashir Vs Azizul Qadar
Allahabad High Court · AIR 1967 All 1
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7C(1), 7C(2), 7C(6)
High Courts10 Jan 1966Allowed
Dharti Narayan Vs Parsidh Narayan and Another
Allahabad High Court · AIR 1967 All 152
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 92
High Courts06 Jan 1966
Hoshiarey Vs State of U.P.
Allahabad High Court · (1966) CriLJ 1230
Penal Code, 1860 (IPC) — Section 147, 148, 326, 417, 439
High Courts06 Jan 1966
Lalit Porwal Vs Narain Das Gujrati and others
Allahabad High Court · AIR 1966 All 542
Court Fees Act, 1870 — Section 7(iv)(a), 7(ivA), 7(ivA)(1)
High Courts05 Jan 1966Allowed
Puttaulu and Others Vs State and Another
Allahabad High Court · AIR 1966 All 533 : (1966) CriLJ 1233
Penal Code, 1860 (IPC) — Section 307, 34
High Courts05 Jan 1966Allowed
Kundan Singh Vs Suraj Prakash and Others
Allahabad High Court · AIR 1968 All 94
Court Fees Act, 1870 — Article 17(7), 7(4)
High Courts05 Jan 1966Allowed
Ronal Lloyed Powell and Others Vs Administrator General
Allahabad High Court · AIR 1967 All 231
Administrator Generals Act, 1913 — Section 42, 43, 50, 7, 8Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 7 Rule 7, 151Succession Act, 1925 — Section 228, 273, 299, 300