High Courts11 Jun 1931Dismissed
Mt. Saiful Bibi Vs Abdul Aziz Khan and Another
Allahabad High Court · (1931) 06 AHC CK 0042
COURT ARCHIVE
Allahabad High Court judgments, 1931
377 judgments · page 9 of 19
High Courts11 Jun 1931
(Lala) Nathu Lal Vs Shri Mati Yashodha Devi
Allahabad High Court · (1931) 06 AHC CK 0018
High Courts11 Jun 1931
Shamsuddin Vs Allauddin and Others
Allahabad High Court · (1931) 06 AHC CK 0017
High Courts11 Jun 1931
Ram Raj Pandey Vs Har Prasad and Others
Allahabad High Court · AIR 1932 All 249
High Courts11 Jun 1931
Bhim Shah and Another Vs Ude Ram Shah and Another
Allahabad High Court · AIR 1932 All 133
High Courts11 Jun 1931
P.K. Banerji, Official Liquidator Vs Mangal Prasad
Allahabad High Court · AIR 1932 All 243 : 137 Ind. Cas. 235
High Courts09 Jun 1931Dismissed
Nand Gopal Das and Another Vs Batuk Prasad Gupta
Allahabad High Court · (1931) 06 AHC CK 0035
High Courts09 Jun 1931Disposed Of
Mahabir Singh Vs Narain Tewari and Others
Allahabad High Court · (1931) 06 AHC CK 0023
High Courts09 Jun 1931
Abdul Aziz and Others Vs Emperor
Allahabad High Court · AIR 1932 All 442 : 140 Ind. Cas. 578
Penal Code, 1860 (IPC) — Section 302
High Courts08 Jun 1931Disposed Of
(Sahu) Nand Kishore Vs L. Dhanpat Rai and Others
Allahabad High Court · (1931) 06 AHC CK 0020
High Courts05 Jun 1931Allowed
Municipal Board Vs Kandhaiya Lal and Others
Allahabad High Court · (1931) 06 AHC CK 0022
High Courts05 Jun 1931
Anant Ram Vs Sital Din and Others
Allahabad High Court · AIR 1933 All 261
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts02 Jun 1931Dismissed
Gauri Shankar Prasad Vs Sita Ram Sah and Others
Allahabad High Court · (1931) 06 AHC CK 0040
High Courts02 Jun 1931Disposed Of
Kunwar Mohammad Abdul Jalil Khan Vs Kunwar Mohammad Abdus Salam Khan
Allahabad High Court · AIR 1932 All 178
Agra Tenancy Act, 1926 — Section 225Civil Procedure Code, 1908 (CPC) — Section 34Transfer of Property Act, 1882 — Section 36
High Courts26 May 1931Disposed Of
Puttu Lal Vs Emperor
Allahabad High Court · AIR 1931 All 629 : (1932) ILR (All) 5
High Courts19 May 1931
Ram Sanehi Lal and Another Vs Janki Prasad and Others
Allahabad High Court · (1931) 05 AHC CK 0007
High Courts18 May 1931Allowed
Musammat Mohammadi Vs Emperor through Municipal Board
Allahabad High Court · (1932) ILR (All) 1 : 137 Ind. Cas. 80
Uttar Pradesh Municipalities Act, 1916 — Section 298H(e)Uttar Pradesh Municipalities Act, 1916 — Section 298H(e)Uttar Pradesh Municipalities Act, 1916 — Section 298H(e)
High Courts18 May 1931
Dehra Dun Mussorie Electric Tramway Co. Ltd. and Another Vs Jagmandar Das and Others
Allahabad High Court · (1931) 05 AHC CK 0010
High Courts18 May 1931
Mohd. Ahsan Ali Khan and Others Vs Syed Ibrar Husain and Others
Allahabad High Court · (1931) 05 AHC CK 0009
High Courts18 May 1931Dismissed
Thakur Prasad Vs Kanhya Lal Bhargava and Another
Allahabad High Court · AIR 1931 All 746
Civil Procedure Code, 1908 (CPC) — Section 47