High Courts06 Jul 1931
Musammat Munni Bibi alias Ambika Dei and Another Vs Tirloki Nath and Others
Allahabad High Court · (1931) 07 AHC CK 0004
COURT ARCHIVE
Allahabad High Court judgments, 1931
377 judgments · page 7 of 19
High Courts06 Jul 1931
Mt. Munni Bibi and Another Vs Triloki Nath and Others
Allahabad High Court · (1931) 07 AHC CK 0002
High Courts03 Jul 1931
Chedi Vs Emperor
Allahabad High Court · AIR 1932 All 187 : 140 Ind. Cas. 116
Uttar Pradesh Excise Act, 1910 — Section 60(a)
High Courts03 Jul 1931
Secretary of State Vs Basant Rai and Others
Allahabad High Court · AIR 1932 All 317 : 140 Ind. Cas. 27
High Courts02 Jul 1931Dismissed
Musammat Siddiq-Un-Nisa Bibi Vs Nizam Uddin Khan and Others
Allahabad High Court · (1932) ILR (All) 128 : 137 Ind. Cas. 219
Guardians and Wards Act, 1890 — Section 19, 25Guardians and Wards Act, 1890 — Section 19, 25Guardians and Wards Act, 1890 — Section 19, 25
High Courts02 Jul 1931Allowed
Ram Kishan and Another Vs (Radehy Lal) Gopinath and Others
Allahabad High Court · (1931) 07 AHC CK 0037
High Courts02 Jul 1931Dismissed
Mt. Siddiqunnisa Bibi Vs Nizamuddin Khan and Others
Allahabad High Court · AIR 1932 All 215
Guardians and Wards Act, 1890 — Section 19, 25
High Courts02 Jul 1931
Ram Kishen and Another Vs Radhey Lal and Others
Allahabad High Court · (1931) 07 AHC CK 0019
High Courts01 Jul 1931
Radha Ballab and Another Vs Deoki Nandan and Others
Allahabad High Court · (1931) 07 AHC CK 0015
High Courts01 Jul 1931
Ganpatji and Another Vs Hanuman Singh
Allahabad High Court · AIR 1932 All 196 : (1932) ILR (All) 125
Evidence Act, 1872 — Section 35
High Courts30 Jun 1931Disposed Of
Moti Chand and Another Vs British India Corporation Ltd. and Others
Allahabad High Court · (1931) 06 AHC CK 0038
High Courts30 Jun 1931Partly Allowed
Hira Vs Gaya and Others
Allahabad High Court · (1931) 06 AHC CK 0036
High Courts30 Jun 1931Dismissed
Bhairo Lohar and Others Vs Sh. Abdul Wahab and Others
Allahabad High Court · (1931) 06 AHC CK 0029
High Courts30 Jun 1931Disposed Of
Hon''ble Raja Moti Chand C. I. E. and Another Vs The British India Corporation Ltd. Cawnpore and Others
Allahabad High Court · (1931) 06 AHC CK 0026
High Courts30 Jun 1931
Md. Fazihzzaman Vs Anwar Husain
Allahabad High Court · AIR 1932 All 314
Transfer of Property Act, 1882 — Section 111(a)
High Courts29 Jun 1931Allowed
Collector of Farrukhabad and Others Vs Kishore Mohan
Allahabad High Court · (1931) 06 AHC CK 0039
High Courts29 Jun 1931Allowed
Manager of the Court of Wards and Another Vs Kishore Mohan alias Munna Lal
Allahabad High Court · (1931) 06 AHC CK 0014
High Courts26 Jun 1931Dismissed
K.N. Joglekar Vs Emperor
Allahabad High Court · (1931) 06 AHC CK 0024
High Courts25 Jun 1931Dismissed
Raghunath Baraei and Another Vs Jainarain Baraie and Another
Allahabad High Court · (1931) 06 AHC CK 0043
High Courts25 Jun 1931
Akbar Husain Vs Shah Ahsanul Haq and Another
Allahabad High Court · (1931) 06 AHC CK 0001