High Courts24 Jun 1931Dismissed
Indrajit Partap Vs Shewak Rai
Allahabad High Court · AIR 1932 All 149 : (1932) ILR (All) 89
Agra Tenancy Act, 1926 — Section 132
COURT ARCHIVE
Allahabad High Court judgments, 1931
377 judgments · page 8 of 19
High Courts24 Jun 1931Allowed
Sahu Kalyan Das Vs Municipal Board
Allahabad High Court · AIR 1932 All 158 : (1932) ILR (All) 112
High Courts24 Jun 1931Dismissed
Madho Singh and Another Vs Lala Keshab Deo and Another
Allahabad High Court · AIR 1931 All 656 : 136 Ind. Cas. 375
High Courts23 Jun 1931
Balzor Singh Vs Raghunandan Singh
Allahabad High Court · AIR 1932 All 548 : (1932) ILR (All) 85 : 137 Ind. Cas. 191
High Courts22 Jun 1931Dismissed
Balkishan Das and Others Vs Bachan Pandey
Allahabad High Court · (1932) ILR (All) 68 : 136 Ind. Cas. 561
Registration Act, 1908 — Section 77Registration Act, 1908 — Section 77Registration Act, 1908 — Section 77
High Courts22 Jun 1931Dismissed
Ganga Kalwar Vs Beni Madho Prasad Singh
Allahabad High Court · AIR 1932 All 52 : (1932) ILR (All) 82
High Courts22 Jun 1931Partly Allowed
(Kunwar) Muhammad Abdul Jalil Khan Vs (K.B. Nawab Muhammad) Ubaid Ullah Khan
Allahabad High Court · (1931) 06 AHC CK 0028
High Courts22 Jun 1931Dismissed
Bal Kishen Das and Others Vs Bechan Pandey
Allahabad High Court · (1931) 06 AHC CK 0019
High Courts22 Jun 1931
(Bohra) Ganga Nath and Others Vs Kunwar Zalim Singh and Another
Allahabad High Court · (1931) 06 AHC CK 0010
High Courts19 Jun 1931Allowed
Muhammad Bashir Vs Emperor
Allahabad High Court · (1931) 06 AHC CK 0041
High Courts19 Jun 1931Allowed
Wali Mohammad Khan Vs Ishak Ali. Khan and others
Allahabad High Court · (1931) 06 AHC CK 0031
High Courts19 Jun 1931Dismissed
Mohammad Basir and Another Vs Emperor
Allahabad High Court · (1931) 06 AHC CK 0030
High Courts19 Jun 1931Allowed
Ali Muhammad Khan Vs Ishaq Ali Khan and Others
Allahabad High Court · (1931) 06 AHC CK 0011
High Courts18 Jun 1931
Jagannath Prasad Vs Mt. Jamuna Bai and Others
Allahabad High Court · AIR 1932 All 263
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Jun 1931
Mt. Hamidan Bibi Vs Nanhe Mal and Another
Allahabad High Court · (1931) 06 AHC CK 0005
High Courts16 Jun 1931
Balkishan and Another Vs Mt. Bundia and Others
Allahabad High Court · AIR 1932 All 246 : 136 Ind. Cas. 567
Transfer of Property Act, 1882 — Section 82
High Courts16 Jun 1931
Ganga Ram Chaudhari Vs Mt. Mutesra
Allahabad High Court · (1931) 06 AHC CK 0003
High Courts15 Jun 1931Dismissed
Ram Naresh Rai and Others Vs Emperor
Allahabad High Court · (1931) 06 AHC CK 0027
High Courts15 Jun 1931Dismissed
(Pandit) Bhim Sen Vs (Pendit) Tara Chand
Allahabad High Court · AIR 1932 All 154
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts15 Jun 1931
Jamna Prasad and Others Vs Mt. Durga Dei and Another
Allahabad High Court · AIR 1933 All 138