COURT ARCHIVE
Allahabad High Court judgments, 1931
377 judgments · page 5 of 19
High Courts25 Aug 1931Allowed
Mt. Chanchal Vs Emperor
Allahabad High Court · AIR 1932 All 70
Uttar Pradesh Municipalities Act, 1916 — Section 299
High Courts24 Aug 1931Dismissed
Emperor Vs Mohammad Yakub and Others
Allahabad High Court · 137 Ind. Cas. 73
Criminal Procedure Code, 1898 (CrPC) — Section 196A(2), 337Criminal Procedure Code, 1898 (CrPC) — Section 196A(2), 337Criminal Procedure Code, 1898 (CrPC) — Section 196A(2), 337
High Courts24 Aug 1931Dismissed
Mahomed Yakub and Others Vs Emperor
Allahabad High Court · AIR 1932 All 73
Penal Code, 1860 (IPC) — Section 120B
High Courts23 Aug 1931Dismissed
Ram Jatan and Others Vs Bishunath and Others
Allahabad High Court · AIR 1931 All 582
High Courts17 Aug 1931Dismissed
Sawanta and Another Vs Emperor
Allahabad High Court · (1931) 08 AHC CK 0007
High Courts14 Aug 1931
Durga Prasad Vs Emperor
Allahabad High Court · AIR 1933 All 318
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts13 Aug 1931
Jagannath Vs Emperor
Allahabad High Court · AIR 1932 All 227 : 140 Ind. Cas. 118
Penal Code, 1860 (IPC) — Section 225B, 99
High Courts04 Aug 1931Dismissed
Ram Karan Singh and Another Vs Ram Das Singh and Others
Allahabad High Court · (1931) 08 AHC CK 0009
High Courts03 Aug 1931
Mohammad Aijas Ali Khan and Another Vs Basant Rai and Others
Allahabad High Court · AIR 1932 All 665 : (1932) ILR (All) 297
High Courts27 Jul 1931Allowed
In Re: Rai Bahadur Chhotey Lal
Allahabad High Court · 137 Ind. Cas. 77
Income Tax Act, 1961 — Section 23(4)Income Tax Act, 1961 — Section 23(4)Income Tax Act, 1961 — Section 23(4)
High Courts27 Jul 1931Allowed
National Guarantee and Suretyship Association Vs Prayag Deb Banerji and Others
Allahabad High Court · (1932) ILR (All) 293
Contract Act, 1872 — Section 129, 130Contract Act, 1872 — Section 129, 130Contract Act, 1872 — Section 129, 130
High Courts27 Jul 1931Allowed
In Re: Dr. Abinash Chandra Banerji
Allahabad High Court · AIR 1932 All 262
Contract Act, 1872 — Section 129
High Courts27 Jul 1931
In Re: Dr. Avinas Chandra Banerji
Allahabad High Court · 140 Ind. Cas. 127
Contract Act, 1872 — Section 129, 130Contract Act, 1872 — Section 129, 130Contract Act, 1872 — Section 129, 130
High Courts23 Jul 1931
In Re: Official Receiver''s Remuneration
Allahabad High Court · (1931) 07 AHC CK 0013
High Courts22 Jul 1931Disposed Of
Shakir Husain Vs Chandoo Lal and Others
Allahabad High Court · (1931) 07 AHC CK 0024
High Courts22 Jul 1931
Lakshmi Chand Vs L. Behari Lal and Others
Allahabad High Court · (1931) 07 AHC CK 0006