High Courts28 Oct 1931Disposed Of
Kundan Lal and Another Vs B. Duli Chand and Others
Allahabad High Court · (1931) 10 AHC CK 0007
COURT ARCHIVE
Allahabad High Court judgments, 1931
377 judgments · page 4 of 19
High Courts28 Oct 1931Disposed Of
Manni Lal Vs Emperor
Allahabad High Court · AIR 1932 All 324 : 140 Ind. Cas. 78
Penal Code, 1860 (IPC) — Section 406
High Courts27 Oct 1931Dismissed
Emperor Vs Hulasi
Allahabad High Court · AIR 1933 All 286
Penal Code, 1860 (IPC) — Section 396
High Courts27 Oct 1931Disposed Of
Chander Sarup and Another Vs Murari Lal and Another
Allahabad High Court · AIR 1933 All 137 : 145 Ind. Cas. 732
High Courts23 Oct 1931Disposed Of
Janki Das and Another Vs Sheo Prasad and Another
Allahabad High Court · AIR 1932 All 238 : (1932) ILR (All) 344
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Oct 1931
Lala Janki Dass and Another Vs Rai Bahadur Lala Sheo Prasad and Another
Allahabad High Court · 136 Ind. Cas. 75
Civil Procedure Code, 1908 (CPC) — Section 151Civil Procedure Code, 1908 (CPC) — Section 151Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 Oct 1931Dismissed
Chiteshwar Dube and Others Vs Emperor
Allahabad High Court · AIR 1932 All 127
Criminal Procedure Code, 1898 (CrPC) — Section 15, 16Penal Code, 1860 (IPC) — Section 323, 447
High Courts13 Oct 1931Dismissed
Bashiruddin and Another Vs Emperor
Allahabad High Court · AIR 1932 All 327
High Courts13 Oct 1931Dismissed
Bashir-ud-Din and Another Vs Emperor
Allahabad High Court · 139 Ind. Cas. 330
Criminal Procedure Code, 1898 (CrPC) — Section 164Criminal Procedure Code, 1898 (CrPC) — Section 164Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts07 Oct 1931
(Syed) Hamid Hasan and Others Vs Emperor
Allahabad High Court · AIR 1932 All 162 : (1932) ILR (All) 341
Criminal Procedure Code, 1898 (CrPC) — Section 107, 435
High Courts02 Oct 1931Partly Allowed
Pancha Vs Emperor
Allahabad High Court · AIR 1932 All 233
Penal Code, 1860 (IPC) — Section 302, 84
High Courts30 Sept 1931Dismissed
Sarju and Others Vs Emperor
Allahabad High Court · (1931) 09 AHC CK 0006
High Courts29 Sept 1931
Bhiku Gir and Another Vs Emperor
Allahabad High Court · AIR 1932 All 449
Penal Code, 1860 (IPC) — Section 332
High Courts22 Sept 1931Dismissed
kashinath and Another Vs Emperor
Allahabad High Court · (1931) 09 AHC CK 0009
High Courts21 Sept 1931
Sunder Lal Vs Emperor
Allahabad High Court · AIR 1932 All 26
Criminal Procedure Code, 1898 (CrPC) — Section 181(2), 222(2)
High Courts03 Sept 1931Allowed
Hurmat Vs Emperor
Allahabad High Court · AIR 1932 All 109
Uttar Pradesh Municipalities Act, 1916 — Section 307
High Courts03 Sept 1931Dismissed
Emperor Vs Bahadur Singh
Allahabad High Court · AIR 1932 All 58 : (1932) ILR (All) 335 : 136 Ind. Cas. 373
Criminal Procedure Code, 1898 (CrPC) — Section 109, 121
High Courts03 Sept 1931
Emperor Vs Harihar Kalwar
Allahabad High Court · AIR 1932 All 122 : 136 Ind. Cas. 65
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts03 Sept 1931
Emperor Vs Patrakhan
Allahabad High Court · AIR 1932 All 124
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 302