High Courts12 Feb 1931Dismissed
Pragilal Kanhaiya Lal Vs Ratan Lal Mathra Prasad
Allahabad High Court · AIR 1931 All 458
COURT ARCHIVE
Allahabad High Court judgments, 1931
377 judgments · page 17 of 19
High Courts12 Feb 1931
Municipal Board Vs Mt. Ram Sri and Another
Allahabad High Court · AIR 1931 All 670
Uttar Pradesh Municipalities Act, 1916 — Section 180, 318
High Courts11 Feb 1931Dismissed
Mihin Lal Jwala Prasad Vs Marguerite Butter Dairy Farm
Allahabad High Court · AIR 1932 All 38
Contract Act, 1872 — Section 25Provincial Small Cause Courts Act, 1887 — Section 25
High Courts11 Feb 1931Dismissed
Mrs. T.C. Paul Vs Nathaniel Gopal Nath
Allahabad High Court · (1931) 02 AHC CK 0023
High Courts11 Feb 1931Dismissed
Prem Narain and Another Vs Ganga Ram and Others
Allahabad High Court · (1931) 02 AHC CK 0010
High Courts11 Feb 1931
Dwarka Prasad and Others Vs Ulfat Rai and Others
Allahabad High Court · AIR 1931 All 549 : (1931) ILR (All) 631
High Courts04 Feb 1931Allowed
Ganesh and Others Vs Mallu Mal Girdhas Das
Allahabad High Court · AIR 1931 All 375
High Courts03 Feb 1931Disposed Of
Radha Mohan Datt, Silk Merchant Vs Abbas Ali Biswas and Others
Allahabad High Court · (1931) 02 AHC CK 0021
High Courts30 Jan 1931Dismissed
Chunni Vs Mt. Bibi Rafiunnisha Begam
Allahabad High Court · AIR 1931 All 547
High Courts28 Jan 1931
Puttulal Vs Raj Narain
Allahabad High Court · AIR 1931 All 428 : (1931) ILR (All) 609
High Courts27 Jan 1931Dismissed
Ram Dhani Ram Vs Ram Rikh Singh and Others
Allahabad High Court · (1931) 01 AHC CK 0029
High Courts27 Jan 1931Disposed Of
Chhita Vs Mt. Jaffo and Others
Allahabad High Court · (1931) 01 AHC CK 0012
High Courts27 Jan 1931
Sarju Prasad and Another Vs Ramsaran Lal and Others
Allahabad High Court · (1931) 01 AHC CK 0011
High Courts26 Jan 1931
Swarath Dhobi Vs Mt. Ghurki and Others
Allahabad High Court · AIR 1931 All 313 : (1931) ILR (All) 603
High Courts23 Jan 1931Dismissed
Mohammad Sulaiman and Another Vs Sh. Mazhar and Others
Allahabad High Court · AIR 1931 All 320(1)
High Courts23 Jan 1931Dismissed
Makund Lal and Others Vs Mt. Sunita and Another
Allahabad High Court · AIR 1931 All 461
High Courts23 Jan 1931Allowed
Emperor Vs Sheo Charan Lal and Another
Allahabad High Court · AIR 1931 All 353
High Courts23 Jan 1931
Emperor through Durga Prasad Vs Sheocharan Lal and Another
Allahabad High Court · 131 Ind. Cas. 865
Copyright Act, 1957 — Section 24Copyright Act, 1957 — Section 24Copyright Act, 1957 — Section 24