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Allahabad High Court judgments, 2013

3,387 judgments · page 4 of 170

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High Courts17 Dec 2013Dismissed

Madan Mohan Malviya Engineering College Vs Srishti Agarwal and Others

Allahabad High Court · (2014) 3 ADJ 48 : (2014) 1 ADJ 86 : (2014) 102 ALR 832 : (2014) 2 AWC 2136

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High Courts17 Dec 2013Allowed

Chandra Boss Vs State of U.P. and Others

Allahabad High Court · (2014) 1 ESC 220 : (2014) 1 UPLBEC 430

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High Courts17 Dec 2013Dismissed

Universal Glass (A Division of Jagatjit Industries) Vs Presiding Officer, Labour Court and Another

Allahabad High Court · (2014) 1 LLJ 751

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High Courts17 Dec 2013

Ramapati Mishra Vs State of U.P.

Allahabad High Court · (2014) 2 ADJ 60 : (2014) 2 ESC 754

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High Courts17 Dec 2013

Sanjay Kumar Singh Vs State Bank of India

Allahabad High Court · (2014) 3 ALJ 782

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High Courts17 Dec 2013

Commissioner of Income Tax Vs Model Exims

Allahabad High Court · (2014) 363 ITR 66 : (2014) 222 TAXMAN 94

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High Courts17 Dec 2013Allowed

State of U.P. and Others Vs Jai Prakash

Allahabad High Court · (2014) 1 ADJ 207 : (2014) 102 ALR 634 : (2014) 2 DMC 70 : (2014) 141 FLR 17

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High Courts17 Dec 2013

Dr. Hari Prasad Singh Vs State of U.P. and Others

Allahabad High Court · (2014) 102 ALR 599 : (2014) 2 AWC 2029 : (2014) 1 ESC 110 : (2014) 1 UPLBEC 696

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High Courts17 Dec 2013

Smt. Binda Devi Vs State of U.P.

Allahabad High Court · (2014) 84 ALLCC 528

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High Courts16 Dec 2013Dismissed

State of U.P. Vs Baijnath

Allahabad High Court · (2014) 2 ACR 1977

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High Courts16 Dec 2013Allowed

Ratan Lal Vs State of U.P.

Allahabad High Court · (2014) 1 ACR 34 : (2014) 1 ADJ 494 : (2014) 84 ALLCC 915

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High Courts16 Dec 2013Dismissed

Committee of Management, Janta Inter College and Another Vs State of U.P. and Others

Allahabad High Court · (2014) 1 ADJ 111 : (2014) 1 ALJ 662 : (2014) 2 AWC 2107 : (2014) 1 UPLBEC 549

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High Courts16 Dec 2013Dismissed

Rajiv Sharma Vs State of U.P.

Allahabad High Court · (2014) 4 ADJ 573

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High Courts16 Dec 2013

Praveen Kumar Vs State of U.P.

Allahabad High Court · (2014) 1 ADJ 66 : (2014) 3 ALJ 215 : (2014) 102 ALR 588 : (2014) 2 AWC 2018 : (2014) 1 UPLBEC 732

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High Courts16 Dec 2013Allowed

Sheo Moorat Yadav and Another Vs Debts Recovery Appellate Tribunal and Others

Allahabad High Court · (2014) 1 ADJ 774 : (2014) 2 ALJ 68 : (2014) 103 ALR 42 : (2014) 2 BC 405 : (2014) 122 RD 448

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High Courts16 Dec 2013

Mrs. R.U. Rinki Renu Vs Pradeep Kumar

Allahabad High Court · AIR 2014 All 30 : (2014) 2 ALJ 568

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High Courts13 Dec 2013

Alok Saini Vs Remote Sensing Applications Centre and Another

Allahabad High Court · (2014) 102 ALR 490 : (2014) 122 RD 484

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High Courts13 Dec 2013

Smt. Anju Devi Vs Smt. Janak Dulari and Others

Allahabad High Court · (2014) 2 ADJ 270 : (2014) 102 ALR 817 : (2014) 2 AWC 2117

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High Courts13 Dec 2013Dismissed

Awadhesh Narain Singh Vs State of U.P. and Others

Allahabad High Court · (2014) 3 ADJ 648 : (2014) 3 AWC 2420

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High Courts13 Dec 2013Disposed Of

Satpal Verma and 2 Others Vs State of U.P. and Another

Allahabad High Court · (2013) 12 AHC CK 0169

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