High Courts13 Dec 2013
Wing Commander, P.D. Bali (Dead) through L.Rs. Vs State of U.P. and Others
Allahabad High Court · (2014) 2 ADJ 637 : (2014) 4 ALJ 252 : (2014) 102 ALR 654 : (2014) 122 RD 522 : (2014) 1 UPLBEC 419
COURT ARCHIVE
Allahabad High Court judgments, 2013
3,387 judgments · page 5 of 170
High Courts13 Dec 2013
Ghaziabad Development Authority Vs Wing Commander P.D. Wali (Dead) through L.Rs. and Others
Allahabad High Court · (2014) 102 ALR 641 : (2014) 122 RD 518
High Courts13 Dec 2013Allowed
Ram Dhani Baudh Vs State of U.P. and Another
Allahabad High Court · (2014) 1 ADJ 502 : (2014) 1 AWC 51
High Courts13 Dec 2013
Mohd. Akram Siddeeque and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 2 ADJ 199 : (2014) 3 AWC 2208 : (2014) 2 ESC 722 : (2014) 1 UPLBEC 745
High Courts13 Dec 2013Dismissed
Allahnoor Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ACR 205 : (2014) 4 ALJ 145 : (2014) 84 ALLCC 580
High Courts13 Dec 2013Disposed Of
Mohd. Akram Siddeeque Vs State of U.P.
Allahabad High Court · (2014) 4 ADJ 199
High Courts13 Dec 2013Dismissed
State of U.P Vs Ram Gopal and Others
Allahabad High Court · (2014) 2 ACR 1420 : (2014) 1 ADJ 161
High Courts13 Dec 2013
Smt. Pratibha Garg Vs Commissioner of Income Tax and Others
Allahabad High Court · (2014) 185 CompCas 93 : (2014) 264 CTR 520
High Courts13 Dec 2013
Mohd. Ehsan Ali Khan and Others Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2014) 102 ALR 830 : (2014) 122 RD 45
High Courts13 Dec 2013Dismissed
Awadhesh Kumar and Others Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2014) 122 RD 47
High Courts13 Dec 2013Allowed
Shambhu and Others Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2014) 122 RD 58
High Courts13 Dec 2013
Jishnu Kant Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 187 : (2014) 3 AWC 2414
High Courts13 Dec 2013
Smt. Premwati and Another Vs State of U.P.
Allahabad High Court · (2014) 1 ACR 662 : (2014) 1 ADJ 503
High Courts13 Dec 2013
Commissioner of Income Tax Vs Commercial Motors Finance Ltd.
Allahabad High Court · (2014) 264 CTR 217
High Courts13 Dec 2013Allowed
Smt. Sunita Mishra Vs State of U.P. and Others
Allahabad High Court · (2014) 2 ADJ 779 : (2014) 3 ALJ 514 : (2014) 103 ALR 188 : (2014) 141 FLR 217 : (2014) 1 UPLBEC 775
High Courts13 Dec 2013Allowed
Mahendra Singh (Elected Village Pradhan) Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 434 : (2014) 1 ALJ 537 : (2014) 2 AWC 1538 : (2014) 122 RD 333 : (2014) 1 UPLBEC 425
Uttar Pradesh Panchayat Raj (Removal of Pradhan, Up-Pradhans and Members) Enquiry Rules, 1997 — Rule 3, 7
High Courts13 Dec 2013Allowed
Ghanshyam Bansal Vs State of U.P. and Others
Allahabad High Court · (2014) 2 ADJ 335 : (2014) 2 AWC 1998 : (2014) 122 RD 363 : (2014) 1 UPLBEC 411
High Courts13 Dec 2013Dismissed
Chandra Shekhar Tripathi Vs State of U.P. and Others
Allahabad High Court · (2014) 122 RD 348
High Courts13 Dec 2013Dismissed
Smt. Tajemul Nisha and Another Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2014) 122 RD 350