High Courts11 Dec 2013Dismissed
Vishwanath Verma Vs State of U.P.
Allahabad High Court · (2014) 4 ADJ 764
COURT ARCHIVE
Allahabad High Court judgments, 2013
3,387 judgments · page 7 of 170
High Courts11 Dec 2013Dismissed
Alok Garg Vs Smt. Anju Khurana and Others
Allahabad High Court · (2014) 1 ADJ 277 : (2014) 103 ALR 76 : (2014) 4 AWC 3727
High Courts11 Dec 2013Dismissed
Madhyamik Vidhyalaya Prabhandhan Samiti Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 168 : (2014) 1 ALJ 650 : (2014) 102 ALR 835 : (2014) 2 AWC 1691 : (2014) 1 UPLBEC 238
High Courts11 Dec 2013Allowed
Ek Ram and Another Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 1533 : (2014) 1 ADJ 171 : (2014) 84 ALLCC 206
High Courts11 Dec 2013Allowed
Sanno Devi Vs D.D.C. and Others
Allahabad High Court · (2014) 122 RD 40
High Courts11 Dec 2013Dismissed
Dr. Santosh Kumar Saxena Vs State and Another
Allahabad High Court · (2014) 1 ALJ 538
High Courts11 Dec 2013
Commissioner of Income Tax Vs Saurabh Enterprises
Allahabad High Court · (2014) 269 CTR 451
High Courts11 Dec 2013
Shaudan Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 2069 : (2014) 1 ALJ 549 : (2014) 84 ALLCC 419
High Courts11 Dec 2013
Awadhesh Narain Mishra Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 410 : (2014) 1 UPLBEC 639
Model Conduct Discipline Rules, 1992 — Rule 5
High Courts10 Dec 2013
Giriraj Rai Vs State of U.P. and Others
Allahabad High Court · (2014) 2 ACR 1748 : (2014) 84 ALLCC 583
High Courts10 Dec 2013Allowed
Chaturbhuj Tiwari Vs D.D.C. and Others
Allahabad High Court · (2014) 122 RD 189
High Courts10 Dec 2013Dismissed
Subodh Mohan Verma Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2014) 122 RD 352
High Courts10 Dec 2013
Miss. Kirti Sahai Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 137 : (2014) 2 UPLBEC 1275
High Courts10 Dec 2013Dismissed
Ramadhar Vs Addl. Commissioner (Admn.) and Others
Allahabad High Court · (2014) 122 RD 443
High Courts10 Dec 2013Dismissed
Vakil Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 352 : (2014) 102 ALR 123 : (2014) 2 AWC 1474 : (2014) 123 RD 201
High Courts10 Dec 2013Allowed
Chandraraj Tripathi Vs State of U.P.
Allahabad High Court · (2014) 1 ACR 1081 : (2014) 1 ADJ 422
High Courts10 Dec 2013
Shanti Dham School and Another Vs State of U.P. and Others
Allahabad High Court · (2014) 6 ADJ 763 : (2014) 1 ADJ 116
High Courts10 Dec 2013
Javed Usmani The Chief Secy., Government of U.P. and Others Vs Sarvesh Kumar Upadhyay and Others
Allahabad High Court · (2014) 1 ADJ 82 : (2014) 1 ALJ 597 : (2014) 102 ALR 821 : (2014) 2 AWC 2129 : (2014) 122 RD 642 : (2014) 1 UPLBEC 240
High Courts10 Dec 2013Dismissed
Ghan Shyam Singh Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 1979 : (2014) 84 ALLCC 199