High Courts09 Dec 2013Dismissed
Smt. Vira Devi Vs State of U.P. and Another
Allahabad High Court · (2013) 12 AHC CK 0021
COURT ARCHIVE
Allahabad High Court judgments, 2013
3,387 judgments · page 9 of 170
High Courts09 Dec 2013Allowed
Shiv Patta Vs State of U.P. and Others
Allahabad High Court · (2014) 122 RD 173
High Courts06 Dec 2013
Shafiq Ahmad Khan and Another Vs Allahabad Development Authority and Others
Allahabad High Court · (2013) 11 ADJ 505 : (2014) 122 RD 687
High Courts06 Dec 2013Disposed Of
Rambabu Kuswah and Others Vs State of U.P. and Another
Allahabad High Court · (2014) 84 ALLCC 198
High Courts06 Dec 2013
Committee of Management, Chaudhary Charan Singh Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2013) 11 ADJ 394
High Courts06 Dec 2013Allowed
Committee of Management Vs State of U.P.
Allahabad High Court · (2014) 1 ADJ 125
High Courts06 Dec 2013Allowed
Nishith Ranjan Tiwari Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 373 : (2014) 102 ALR 440 : (2014) 2 AWC 1198
High Courts06 Dec 2013
Damodar Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2014) 102 ALR 763 : (2014) 122 RD 67
High Courts06 Dec 2013
Satish Chandra and Others Vs Presiding Officer, C.G.I.T.C. Labour Court and Others
Allahabad High Court · (2014) 1 LLJ 400
High Courts06 Dec 2013Allowed
Karmaveer Singh Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ACR 31 : (2014) 84 ALLCC 506
High Courts05 Dec 2013
Smt. Aliman Begum and Others Vs Salim @ Salim Uddin and Another
Allahabad High Court · (2014) 2 ADJ 375 : (2014) 102 ALR 911 : (2014) 3 AWC 2235 : (2014) 122 RD 674
High Courts05 Dec 2013
Mahendra Singh Vs State of U.P. and Others
Allahabad High Court · (2013) 11 ADJ 519 : (2014) 1 ESC 279
High Courts04 Dec 2013Allowed
Rashid Umar Vs Chairman L.D.A. LKO. and Others
Allahabad High Court · (2013) 10 ADJ 554
Constitution of India, 1950 — Article 14, 21
High Courts04 Dec 2013Dismissed
Namrata Marketing Pvt. Ltd. Vs Competition Commission of India and others
Allahabad High Court · (2013) 10 ADJ 629 : AIR 2014 All 11 : (2014) 1 ALJ 762
High Courts04 Dec 2013Dismissed
Rais Ahmad Vs Aizaz Hakik Usmani and Others
Allahabad High Court · (2014) 103 ALR 568 : (2014) 3 AWC 2913
High Courts04 Dec 2013Disposed Of
Abhishek Prabhakar Awasthi Vs New India Assurance Company Ltd.
Allahabad High Court · (2014) 3 UPLBEC 1812
High Courts04 Dec 2013Allowed
Kewla Vs Deputy Director of Consolidation
Allahabad High Court · (2014) 105 ALR 844
High Courts04 Dec 2013
State of U.P. and Others Vs Daljeet Singh and Others
Allahabad High Court · (2014) 102 ALR 793 : (2014) 122 RD 641
High Courts04 Dec 2013Dismissed
Mahendra Vs State of U.P. and Another
Allahabad High Court · (2014) 1 ADJ 170 : (2014) 102 ALR 135 : (2014) 2 AWC 1484