High Courts02 Dec 2013
Nishant Enterprises Vs Union of India and Others
Allahabad High Court · (2014) 45 GST 606 : (2014) 24 GSTR 498
COURT ARCHIVE
Allahabad High Court judgments, 2013
3,387 judgments · page 11 of 170
High Courts02 Dec 2013Dismissed
Rajendra Ban Vs Motor Accident Claim Tribunal and Another
Allahabad High Court · (2014) 2 ACC 166 : (2014) 1 ADJ 365 : (2014) 102 ALR 531 : (2014) 2 AWC 2015
High Courts02 Dec 2013Disposed Of
Smt. Lakhapatiya Vs State of U.P. and Another
Allahabad High Court · (2014) 2 ACR 2080 : (2014) 84 ALLCC 218
High Courts02 Dec 2013
Amit Kumar Singh Vs Union of India and Others
Allahabad High Court · (2014) 1 ADJ 108 : (2014) 1 ALJ 540 : (2014) 103 ALR 47
High Courts02 Dec 2013Allowed
Ramanand Vs State of U.P. and Another
Allahabad High Court · (2014) 122 RD 341
High Courts02 Dec 2013
Haseen Siddiqui @ Jahangir Vs State of U.P. and Others
Allahabad High Court · (2013) 11 ADJ 497 : (2014) 1 ALJ 543 : (2014) 84 ALLCC 591 : (2014) CriLJ 1207 : (2014) 2 RCR(Criminal) 226
High Courts02 Dec 2013Allowed
Rajendra Kumar Agarwal Vs VIth Addl. and Sessions Judge and Others
Allahabad High Court · (2014) 102 ALR 609
High Courts02 Dec 2013
Satyendra Bajpai Vs Additional Judge, Small Causes (I-ST) and Others
Allahabad High Court · (2013) 11 ADJ 469 : (2014) 1 ALJ 407 : (2014) 102 ALR 506 : (2014) 2 RCR(Rent) 172
High Courts02 Dec 2013Dismissed
Ram Dhani and Others Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2014) 122 RD 36
High Courts02 Dec 2013Allowed
Ram Bali Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2014) 122 RD 15
High Courts02 Dec 2013
Sangam Lal Pandey (PIL) Civil Vs State of U.P. and Others
Allahabad High Court · (2014) 102 ALR 571
High Courts29 Nov 2013Dismissed
State of U.P. and Others Vs Deenanath Pandey
Allahabad High Court · (2013) 10 ADJ 747 : (2014) 1 ALJ 485 : (2014) 102 ALR 201 : (2014) 2 AWC 1393 : (2014) 1 ESC 311 : (2014) 140 FLR 553 : (2014) 3 SCT 418 : (2014) 1 UPLBEC 524
High Courts29 Nov 2013Dismissed
Brijendra Nath Mishra Vs State of U.P. and Others
Allahabad High Court · (2013) 11 ADJ 542 : (2013) 11 ADJ 1 : (2014) 2 ALJ 358 : (2014) 102 ALR 312 : (2014) 2 AWC 1375
High Courts29 Nov 2013Dismissed
Smt. Asha Sirohi Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 211 : (2014) 1 ALJ 595
High Courts29 Nov 2013Dismissed
Vinesh Chandra Trivedi Vs VIIIth Addl. District Judge, Rai Bareilly and Others
Allahabad High Court · (2014) 102 ALR 116
High Courts29 Nov 2013Dismissed
State of U.P. Vs Abdul Salam @ Neta and Others
Allahabad High Court · (2013) 11 ADJ 650 : (2014) 84 ALLCC 440
High Courts29 Nov 2013Disposed Of
Ayurveda Sewashram Kalyan Samiti Vs Union of India and Others
Allahabad High Court · (2014) 103 ALR 449 : (2014) 305 ELT 246
High Courts29 Nov 2013
Brijesh Tripathi Vs State of U.P. and Others
Allahabad High Court · (2013) 11 ADJ 425
High Courts28 Nov 2013Partly Allowed
Brijmawati Singh Vs Krishna Tulsyan
Allahabad High Court · (2014) 2 ACC 355