High Courts10 Dec 2013
In Re: Goods of Late Sardar Jogendra Singh
Allahabad High Court · (2014) 1 ADJ 16
COURT ARCHIVE
Allahabad High Court judgments, 2013
3,387 judgments · page 8 of 170
High Courts09 Dec 2013Partly Allowed
M/s. U.P.S.I.C. Pottery Ltd. and Another Vs Presiding Officer Labour Court (I), U.P. Ghaziabad and Others
Allahabad High Court · (2014) 2 ADJ 214 : (2014) 2 AWC 2122 : (2014) 140 FLR 865 : (2014) LLR 422
High Courts09 Dec 2013
Devendra @ Tinku and Others Vs State of U.P. and Another
Allahabad High Court · (2013) 12 AHC CK 0180
High Courts09 Dec 2013Disposed Of
Abdul Waheed Vs State of U.P. and Another
Allahabad High Court · (2013) 12 AHC CK 0179
High Courts09 Dec 2013
Indrapal Singh Vs State of U.P. and Others
Allahabad High Court · (2013) 10 ADJ 612 : AIR 2014 All 50 : (2014) 2 ALJ 553 : (2014) 2 AWC 1455 : (2014) 123 RD 504 : (2014) 1 UPLBEC 379
High Courts09 Dec 2013
Dharmendra Kumar Varshney Vs Commissioner of Income Tax
Allahabad High Court · (2014) 360 ITR 563
High Courts09 Dec 2013Allowed
Prahlad Kumar Sahu Vs Shiv Prasad and Others
Allahabad High Court · (2014) 2 ADJ 767 : (2014) 3 ALJ 468 : (2014) 103 ALR 64
High Courts09 Dec 2013
Smt. Ratna Sharma Vs Dr. Pradeep Kumar Sharma
Allahabad High Court · (2014) 3 ADJ 717 : (2014) 3 ALJ 80 : (2014) 103 ALR 134 : (2014) 2 DMC 422 : (2014) 122 RD 808
High Courts09 Dec 2013
Commissioner of Income Tax and Another Vs Dr. K.P. Singh
Allahabad High Court · (2014) 264 CTR 1
High Courts09 Dec 2013Allowed
Bhuley and Others Vs Assistant Director of Consolidation, Bulandshahar and Others
Allahabad High Court · (2014) 1 ADJ 489 : (2014) 2 AWC 1521 : (2014) 122 RD 344
High Courts09 Dec 2013Allowed
Anjali Sahkari Avas Samiti Ltd. Vs State of U.P.
Allahabad High Court · (2014) 106 ALR 126 : (2014) 124 RD 198
High Courts09 Dec 2013Disposed Of
Romi Mustkib Vs State of U.P. and Another
Allahabad High Court · (2013) 12 AHC CK 0114
High Courts09 Dec 2013
Commissioner of Income Tax Vs Moti Ram Gopi Chand Charitable Trust
Allahabad High Court · (2014) 360 ITR 598
High Courts09 Dec 2013
Sunita Ispat Pvt. Ltd. Vs Commissioner of Central Excise
Allahabad High Court · (2014) 300 ELT 326
High Courts09 Dec 2013Disposed Of
Sundar Lal and Others Vs D.D.C. and Others
Allahabad High Court · (2014) 122 RD 43
High Courts09 Dec 2013Dismissed
Vidhichand and Another Vs State of U.P. and Others
Allahabad High Court · (2014) 122 RD 53
High Courts09 Dec 2013Dismissed
Dhamra Pal Singh and Others Vs Dy. Director of Consolidation/A.D.M. and Others
Allahabad High Court · (2014) 122 RD 55
High Courts09 Dec 2013Dismissed
Reena Devi (Miss) Vs State of U.P. and Others
Allahabad High Court · (2014) 2 ADJ 8
High Courts09 Dec 2013
M.D. Overseas Ltd. Vs Director General of Income Tax (Inv.)
Allahabad High Court · (2014) 266 CTR 166 : (2014) 360 ITR 72 : (2013) 219 TAXMAN 255
High Courts09 Dec 2013Allowed
Vindhyavasini Tiwari and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 1 ADJ 437 : (2014) 1 ALJ 607 : (2014) 3 AWC 2221 : (2014) 2 ESC 613 : (2014) 1 UPLBEC 716