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Allahabad High Court judgments, 2013

3,387 judgments · page 6 of 170

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High Courts13 Dec 2013Dismissed

Israr Ahmad Vs District Director of Consolidation and Others

Allahabad High Court · (2014) 1 ALJ 651 : (2014) 122 RD 354

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High Courts13 Dec 2013Dismissed

Mukhtar Ahmad Vs Prescribed Officer/Addl. District Judge, Court No. 3 and Others

Allahabad High Court · (2014) 1 ADJ 570 : (2014) 102 ALR 433 : (2014) 1 AWC 53

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High Courts12 Dec 2013Disposed Of

Ram Chandar Yadav and Others Vs State of U.P. and Another

Allahabad High Court · (2013) 12 AHC CK 0172

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High Courts12 Dec 2013

Ms. Ranjana Agnihotri and Others Vs Union of India and Others

Allahabad High Court · (2013) 11 ADJ 22 : (2014) 1 UPLBEC 289

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High Courts12 Dec 2013

Food Corporation of India Vs Kailash Chand

Allahabad High Court · (2014) 1 ADJ 379

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High Courts12 Dec 2013Dismissed

Nishar Ahmad Vs State of U.P. and Others State of U.P. Vs Hasan Raza and Another

Allahabad High Court · (2013) 12 AHC CK 0135

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High Courts12 Dec 2013Dismissed

Ram Swaroop Vs State of U.P. and Others

Allahabad High Court · (2014) 1 ADJ 353 : (2014) 102 ALR 119 : (2014) 2 AWC 1402

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High Courts12 Dec 2013Dismissed

Dr. Vindu Kishore Sharma Vs Chancellor, Chaudhary Charan Singh University, Meerut and Others

Allahabad High Court · (2014) 2 ADJ 405 : (2014) 1 UPLBEC 455

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High Courts12 Dec 2013Dismissed

Ram Shabd Ram Vs District Magistrate

Allahabad High Court · (2014) 2 UPLBEC 1028

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High Courts12 Dec 2013Allowed

Smt. Rekha Rani Vs State of U.P. and Others

Allahabad High Court · (2014) 1 ADJ 325 : (2014) 103 ALR 577 : (2014) 123 RD 465

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High Courts12 Dec 2013Dismissed

Badri Prasad Vs Deputy Director of Consolidation and Others

Allahabad High Court · (2014) 1 ADJ 288 : (2014) 122 RD 355

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High Courts12 Dec 2013Allowed

Om Prakash Dwivedi Vs State of U.P. and Others

Allahabad High Court · (2014) 1 ADJ 313 : (2014) 2 ALJ 14 : (2014) 84 ALLCC 909 : (2014) 103 ALR 434 : (2014) 2 ESC 770 : (2014) 1 UPLBEC 244

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High Courts11 Dec 2013Disposed Of

Kali Deen Vs Deputy Director of Consolidation and Others

Allahabad High Court · (2014) 122 RD 357

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High Courts11 Dec 2013Dismissed

M/s. Nipun Builders and Developers Pvt. Ltd. and Another Vs Collector and Others

Allahabad High Court · (2014) 1 ADJ 303 : (2014) 122 RD 457

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High Courts11 Dec 2013Dismissed

National Insurance Co. Ltd. Vs Smt. Urmila Singh and Others

Allahabad High Court · (2014) 1 ADJ 596 : (2014) 3 ALJ 91 : (2014) 102 ALR 435 : (2014) 1 AnWR 485 : (2014) 2 AWC 1219

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High Courts11 Dec 2013Dismissed

Akbal and Others Vs Additional District Magistrate and Others

Allahabad High Court · (2014) 122 RD 196

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High Courts11 Dec 2013Dismissed

NK 880590556, Vishwanath Verma and Others Vs State of U.P. and Others

Allahabad High Court · (2014) 1 ADJ 764 : (2014) 1 UPLBEC 648

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High Courts11 Dec 2013

Babloo @ Motey Vs State of U.P. and Others

Allahabad High Court · (2014) 1 ALJ 600 : (2014) 84 ALLCC 509

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High Courts11 Dec 2013Allowed

Mahipat Singh Vs State of U.P. and Others

Allahabad High Court · (2014) 1 ADJ 554 : (2014) 2 ALJ 329 : (2014) 1 AWC 49

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High Courts11 Dec 2013Disposed Of

Smt. Gudiya and Another Vs State of U.P. and Other

Allahabad High Court · (2014) 1 ACR 1084 : (2014) 102 ALR 541

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