High Courts09 Feb 1917Dismissed
Nathi Lal and Others Vs Dhani Ram and Others
Allahabad High Court · AIR 1917 All 120 : 39 Ind. Cas. 637
COURT ARCHIVE
Allahabad High Court judgments, 1917
378 judgments · page 17 of 19
High Courts08 Feb 1917Dismissed
Chotey Lal Vs Emperor
Allahabad High Court · AIR 1917 All 329 : 39 Ind. Cas. 848
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts08 Feb 1917Dismissed
Sheo Charan Lal Vs Taj Bhai Ali Bhai and Sons
Allahabad High Court · AIR 1917 All 365(1) : (1917) ILR (All) 368 : 39 Ind. Cas. 524
High Courts07 Feb 1917Allowed
Lal Gayendra Singh Vs Musammat Tirsa
Allahabad High Court · AIR 1917 All 292(1) : 38 Ind. Cas. 139
High Courts07 Feb 1917
Behari Vs Kure
Allahabad High Court · AIR 1917 All 318(2) : 38 Ind. Cas. 446
Criminal Procedure Code, 1898 (CrPC) — Section 195Criminal Procedure Code, 1898 (CrPC) — Section 195Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts06 Feb 1917
Sheopal Singh Vs Badri Singh
Allahabad High Court · AIR 1917 All 321(1) : 38 Ind. Cas. 206
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Feb 1917Dismissed
Gaya Din Vs Sri Ram and Others
Allahabad High Court · AIR 1917 All 17(1) : (1917) ILR (All) 364 : 39 Ind. Cas. 649
High Courts02 Feb 1917Dismissed
Lachhman Das Vs Ahmad Hasan
Allahabad High Court · 38 Ind. Cas. 105
Limitation Act, 1963 — Section 19
High Courts02 Feb 1917Dismissed
Brij Mohan Lal Vs Victoria Mills Company, Limited
Allahabad High Court · (1917) ILR (All) 362
High Courts02 Feb 1917Dismissed
Lachman Das Vs Ahmad Hasan
Allahabad High Court · AIR 1917 All 304 : (1917) ILR (All) 357
High Courts02 Feb 1917
Hansraj Singh alias Hansa Vs Emperor
Allahabad High Court · 42 Ind. Cas. 772
Penal Code, 1860 (IPC) — Section 302Penal Code, 1860 (IPC) — Section 302Penal Code, 1860 (IPC) — Section 302
High Courts02 Feb 1917
Muhammad Ahsan Ullah Vs Emperor
Allahabad High Court · AIR 1917 All 354(2) : 38 Ind. Cas. 969
Provincial Insolvency Act, 1907 — Section 43Provincial Insolvency Act, 1907 — Section 43Provincial Insolvency Act, 1907 — Section 43
High Courts02 Feb 1917
The Victoria Mills Co., Ltd. Vs Brij Mohan Lal
Allahabad High Court · AIR 1917 All 176(1) : 38 Ind. Cas. 203
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts31 Jan 1917Dismissed
Mathuka Nath Vs Cheddu and Others
Allahabad High Court · (1917) ILR (All) 355
High Courts31 Jan 1917
Mathura Nath Vs Chheddu and Others
Allahabad High Court · AIR 1917 All 14 : 39 Ind. Cas. 626
High Courts30 Jan 1917Dismissed
Bhairon Vs Musammat Rajania
Allahabad High Court · AIR 1917 All 177 : 38 Ind. Cas. 299
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts30 Jan 1917Dismissed
Musammat Narain Dei Vs Musammat Parmeshari and Others
Allahabad High Court · AIR 1917 All 213 : 40 Ind. Cas. 124
High Courts30 Jan 1917
Bhagwan Singh Vs Musammat Rajwanta Kunwar and Others
Allahabad High Court · AIR 1917 All 302(2) : 38 Ind. Cas. 157
High Courts29 Jan 1917
Jagdeo Vs Emperor
Allahabad High Court · AIR 1917 All 328 : 39 Ind. Cas. 310
Criminal Procedure Code, 1898 (CrPC) — Section 465