COURT ARCHIVE

Allahabad High Court judgments, 1917

378 judgments · page 6 of 19

High Courts07 Aug 1917Dismissed

Emperor Vs Jagrup Shukul

Allahabad High Court · (1918) ILR (All) 21

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High Courts07 Aug 1917

Qasim Ali Khan Vs Musammat Bhagwanta Kuar

Allahabad High Court · AIR 1918 All 394 : 42 Ind. Cas. 888

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 47Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 47Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 47

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High Courts07 Aug 1917

Jagrup Shukul Vs Emperor

Allahabad High Court · AIR 1918 All 332 : 42 Ind. Cas. 915

Criminal Procedure Code, 1898 (CrPC) — Section 195

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High Courts06 Aug 1917

In Re: Khub Chand and Others

Allahabad High Court · AIR 1918 All 181(2) : 47 Ind. Cas. 299

Stamp Act, 1899 — Section 38(2), 40(1)(b)

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High Courts06 Aug 1917

Emperor Vs Ram Saran Lal and Another

Allahabad High Court · (1918) ILR (All) 19

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High Courts06 Aug 1917Disposed Of

In Re: Stamp Reference by the Board of Revenue

Allahabad High Court · (1918) ILR (All) 128

Stamp Act, 1889 — Section 57(1)Stamp Act, 1899 — Section 57

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High Courts06 Aug 1917

Ram Saran Lal and Another Vs Emperor

Allahabad High Court · AIR 1918 All 307 : 42 Ind. Cas. 1008

Stamp Act, 1899 — Section 62

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High Courts31 Jul 1917Allowed

Musammat Ranika Kunwar Ryes Vs Musammat Jamna Kunwar and Others

Allahabad High Court · AIR 1917 All 246 : 42 Ind. Cas. 846

Specific Relief Act, 1877 — Section 42Specific Relief Act, 1877 — Section 42Specific Relief Act, 1877 — Section 42

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High Courts31 Jul 1917Dismissed

Ramzan Vs Ram Daiya

Allahabad High Court · AIR 1918 All 408 : (1918) ILR (All) 96

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High Courts31 Jul 1917

Ramzan Vs Musammat Ram Daiya alias Ramia

Allahabad High Court · 42 Ind. Cas. 944

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High Courts30 Jul 1917Allowed

Muhammad Abdul Aziz Vs Muhammad Abdul Jalil

Allahabad High Court · AIR 1918 All 875 : 43 Ind. Cas. 57

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 41 Rule 23North Western Provinces Tenancy Act, 1901 — Section 165, 185

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High Courts30 Jul 1917Allowed

Ashiq Ali and Others Vs Imtiaz Begam and Others

Allahabad High Court · AIR 1917 All 78 : (1917) ILR (All) 723 : 42 Ind. Cas. 891

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High Courts28 Jul 1917Disposed Of

Sital Vs Emperor through Gobind Ram

Allahabad High Court · 42 Ind. Cas. 995

Treasure Trove Act, 1878 — Section 20

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High Courts28 Jul 1917Dismissed

Khurshed Alam Khan and Others Vs Rahmat-Ullah Khan and Another

Allahabad High Court · (1918) ILR (All) 68 : 43 Ind. Cas. 490

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High Courts25 Jul 1917Allowed

Buddhu Misir and Others Vs Musammat Bhagirathi Kuar

Allahabad High Court · 42 Ind. Cas. 936

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 146

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High Courts25 Jul 1917Disposed Of

Mathura Prasad Vs Emperor

Allahabad High Court · 42 Ind. Cas. 761

Penal Code, 1860 (IPC) — Section 182, 211Penal Code, 1860 (IPC) — Section 182, 211Penal Code, 1860 (IPC) — Section 182, 211

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High Courts25 Jul 1917Disposed Of

Emperor Vs Mathura Prasad

Allahabad High Court · (1917) ILR (All) 715

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High Courts25 Jul 1917Disposed Of

Buddhu Misir and Others Vs Bhagirathi Kunwar

Allahabad High Court · AIR 1918 All 405 : (1918) ILR (All) 216

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 146

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High Courts23 Jul 1917Dismissed

Haji Muhammad Isa Khan Vs Muhammad Khan

Allahabad High Court · 42 Ind. Cas. 956

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High Courts23 Jul 1917Dismissed

Emperor Vs Ghasi

Allahabad High Court · (1917) ILR (All) 722

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