High Courts20 Nov 1917
Musammat Salamat-Uz-Zamani Begam Vs Masha Allah Khan and Others
Allahabad High Court · (1917) 11 AHC CK 0008
Transfer of Property Act, 1882 — Section 54
COURT ARCHIVE
Allahabad High Court judgments, 1917
378 judgments · page 3 of 19
High Courts20 Nov 1917
Masha Allah Khan and Others Vs Salamat-Uz-Zamin Begam
Allahabad High Court · (1918) ILR (All) 187
Transfer of Property Act, 1882 — Section 54, 59
High Courts19 Nov 1917
Emperor Vs Khushali Ram
Allahabad High Court · AIR 1918 All 129 : (1918) ILR (All) 116 : 43 Ind. Cas. 436
Criminal Procedure Code, 1898 (CrPC) — Section 185, 195, 476Penal Code, 1860 (IPC) — Section 210
High Courts13 Nov 1917Dismissed
Lakhan Singh Vs Ram Kishan Das
Allahabad High Court · AIR 1918 All 185 : (1918) ILR (All) 93
High Courts12 Nov 1917Dismissed
Mathura Prasad and Another Vs Sheobalak Ram
Allahabad High Court · (1918) ILR (All) 89
Co-operative Societies Act, 1912 — Section 42(5)(a)
High Courts12 Nov 1917Dismissed
Dambar Singh Vs Kalyan Singh
Allahabad High Court · (1918) ILR (All) 109
Transfer of Property Act, 1882 — Section 88, 94
High Courts12 Nov 1917
Thakur Damber Singh Vs Kalyan Singh
Allahabad High Court · AIR 1918 All 366 : 43 Ind. Cas. 557
Transfer of Property Act, 1882 — Section 83
High Courts12 Nov 1917
Mathura Prasad and Another Vs Sheobalak
Allahabad High Court · AIR 1918 All 419 : 42 Ind. Cas. 968
Co-operative Societies Act, 1912 — Section 42(5)(a)
High Courts11 Nov 1917Allowed
Bharath Singh Vs Tej Singh and Another
Allahabad High Court · 43 Ind. Cas. 636
North Western Provinces Tenancy Act, 1901 — Section 164
High Courts11 Nov 1917Dismissed
Emperor Vs Manik Chand
Allahabad High Court · (1917) ILR (All) 105
Provincial General Clauses Act, 1904 — Section 24United Provinces Municipalities Act, 1916 — Section 155
High Courts10 Nov 1917Dismissed
Manik Chand Vs Emperor
Allahabad High Court · AIR 1918 All 320(2) : 43 Ind. Cas. 446
Provincial General Clauses Act, 1904 — Section 24United Provinces Municipalities Act, 1916 — Section 155
High Courts10 Nov 1917Allowed
Emperor Vs Raghunath
Allahabad High Court · AIR 1918 All 351 : 43 Ind. Cas. 577
High Courts10 Nov 1917
Dambar Singh Vs Munawar Ali Khan and Another
Allahabad High Court · AIR 1918 All 324(1) : (1918) ILR (All) 86
High Courts10 Nov 1917
Thakur Dambar Singh Vs Mohammad Munawar Ali and Another
Allahabad High Court · 43 Ind. Cas. 129
High Courts09 Nov 1917Dismissed
Girdhari and Another Vs Emperor
Allahabad High Court · 43 Ind. Cas. 110
High Courts08 Nov 1917Allowed
Mohammad Akbar Khan and Others Vs Kallan Khan
Allahabad High Court · AIR 1917 All 417(2) : 42 Ind. Cas. 970
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts08 Nov 1917
Lala and Chhote Lal Vs Emperor
Allahabad High Court · 44 Ind. Cas. 35
Penal Code, 1860 (IPC) — Section 443, 456
High Courts08 Nov 1917Dismissed
Emperor Vs Chhote Lal
Allahabad High Court · (1918) ILR (All) 221
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 443
High Courts08 Nov 1917
Emperor Vs Harak Chand Marwar
Allahabad High Court · 43 Ind. Cas. 433
Penal Code, 1860 (IPC) — Section 285