AI Structured Summary
Not yet generated for this judgment
Judgment
1 paragraphs · 18 words
1.
We agree with the view taken by the learned Judge of this Court and dismiss the appeal.
High CourtsDivision Bench(1917) 12 AHC CK 0004
Ewaz Singh vs Umrai Singh and Others
Allahabad High Court · Decided on 19 December 1917 · Citation: 49 Ind. Cas. 732
- HON’BLE JUDGES
- Henry Richards, C.J · P.C. Banerji, J