High Courts06 Nov 1925
Banwari Lal Vs Jhunka
Allahabad High Court · AIR 1926 All 229 : 92 Ind. Cas. 454
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 439, 476
COURT ARCHIVE
Allahabad High Court judgments, 1925
494 judgments · page 6 of 25
High Courts06 Nov 1925
Beni Ram Vs Emperor through Hira Lal
Allahabad High Court · 92 Ind. Cas. 694
Penal Code, 1860 (IPC) — Section 500
High Courts06 Nov 1925
Faujdar Mahto and Another Vs Emperor
Allahabad High Court · (1926) ILR (All) 236 : 91 Ind. Cas. 815
Criminal Procedure Code, 1898 (CrPC) — Section 234, 235
High Courts04 Nov 1925Dismissed
Chhidda and Others Vs King-Emperor
Allahabad High Court · (1925) 11 AHC CK 0040
High Courts04 Nov 1925
Chhidda and Others Vs Emperor
Allahabad High Court · 92 Ind. Cas. 463
Penal Code, 1860 (IPC) — Section 149, 323
High Courts03 Nov 1925
Darbari Lal and Another Vs Mt. Parbati and Others
Allahabad High Court · (1925) 11 AHC CK 0012
High Courts28 Oct 1925Allowed
B. Kishen Prasad and Another Vs Kunj Behari Lal
Allahabad High Court · (1925) 10 AHC CK 0009
High Courts23 Oct 1925Allowed
Abdullah Vs Badr-ul-Islam
Allahabad High Court · AIR 1926 All 127 : (1926) ILR (All) 233
High Courts23 Oct 1925Disposed Of
Dariyai Singh and Others Vs Chob Singh
Allahabad High Court · AIR 1926 All 248 : 91 Ind. Cas. 863
North Western Provinces Tenancy Act, 1901 — Section 58(b)
High Courts23 Oct 1925
Nanak Chand Vs Ram Prasad and Others
Allahabad High Court · (1925) 10 AHC CK 0005
High Courts22 Oct 1925Dismissed
Ram Nath Singh alias Lal Singh and Another Vs Gajadhar Lal
Allahabad High Court · 92 Ind. Cas. 478
High Courts22 Oct 1925Allowed
Mt. Ram Kuer Vs Govind Ram and Others
Allahabad High Court · AIR 1926 All 62
High Courts22 Oct 1925Dismissed
Ram Newaz and Another Vs Nankoo and Others
Allahabad High Court · AIR 1926 All 283 : 92 Ind. Cas. 401
High Courts22 Oct 1925
Ram Nath Singh and Another Vs Gajadhar Lal
Allahabad High Court · (1925) 10 AHC CK 0007
High Courts22 Oct 1925
Jhabbu Ram Vs Bahoran Singh and Others
Allahabad High Court · (1925) 10 AHC CK 0006
High Courts22 Oct 1925
Musammat Ram Kuer Vs Govind Ram and Others
Allahabad High Court · (1926) ILR (All) 145 : 92 Ind. Cas. 414