AI Structured Summary
Not yet generated for this judgment
Judgment
1 paragraphs · 15 words
Lindsay, J.—Reference accepted. Conviction and sentence set aside. The fine, if paid, will be refunded.
High CourtsSingle Bench(1925) 11 AHC CK 0050
Banwari vs Emperor
Allahabad High Court · Decided on 3 November 1925 · Citation: 91 Ind. Cas. 814
- HON’BLE JUDGES
- Lindsay, J
- RESULT
- Dismissed