High Courts22 Oct 1925
Kalka Vs Ranjit Singh and Others
Allahabad High Court · AIR 1926 All 241
Criminal Procedure Code, 1898 (CrPC) — Section 250
COURT ARCHIVE
Allahabad High Court judgments, 1925
494 judgments · page 7 of 25
High Courts21 Oct 1925Dismissed
Musammat Sumaria alias Bismilla Vs Emperor
Allahabad High Court · 91 Ind. Cas. 882
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts21 Oct 1925Dismissed
Mulraj Vs Indar Singh and Others
Allahabad High Court · AIR 1926 All 102
Transfer of Property Act, 1882 — Section 43
High Courts21 Oct 1925
Pandit Mulraj Vs Indar Singh and Others
Allahabad High Court · (1926) ILR (All) 150 : 92 Ind. Cas. 471
Transfer of Property Act, 1882 — Section 43
High Courts20 Oct 1925Allowed
Shyam Sundar Sinha and Others Vs Emperor through Ram Narain Sinha
Allahabad High Court · 96 Ind. Cas. 645
Criminal Procedure Code, 1898 (CrPC) — Section 133, 141
High Courts20 Oct 1925
Shiam Sunder Sinha Vs King-Emperor
Allahabad High Court · AIR 1926 All 658
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts19 Sept 1925Allowed
Dip Singh Vs Emperor
Allahabad High Court · AIR 1926 All 246
Penal Code, 1860 (IPC) — Section 328
High Courts15 Sept 1925
Debi Din and Others Vs King-Emperor
Allahabad High Court · (1925) 09 AHC CK 0001
High Courts31 Aug 1925
Ram Sarup Vs King-Emperor
Allahabad High Court · AIR 1926 All 122
Uttar Pradesh Municipalities Act, 1916 — Section 178
High Courts31 Aug 1925
Pandit Ram Sarup Vs Emperor
Allahabad High Court · (1926) ILR (All) 230 : 92 Ind. Cas. 426
Uttar Pradesh Municipalities Act, 1916 — Section 178, 307
High Courts28 Aug 1925
Munir Vs King-Emperor
Allahabad High Court · AIR 1926 All 189
Penal Code, 1860 (IPC) — Section 494, 497
High Courts26 Aug 1925Dismissed
Abdul Hafiz Khan Vs Emperor
Allahabad High Court · (1925) 08 AHC CK 0010
High Courts26 Aug 1925
Kadhori Vs King-Emperor
Allahabad High Court · AIR 1926 All 193
United Provinces Village Panchayat Act, 1920 — Section 72
High Courts26 Aug 1925
Kadhori Vs Emperor
Allahabad High Court · 92 Ind. Cas. 452
Criminal Procedure Code, 1898 (CrPC) — Section 143, 202Uttar Pradesh Village Panchavat Act, 1920 — Section 72
High Courts14 Aug 1925
Kashi Prasad Vs Emperor
Allahabad High Court · AIR 1926 All 141
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts14 Aug 1925
Thakur Kashi Prasad Vs Emperor through Ram Sunder
Allahabad High Court · 92 Ind. Cas. 588
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts07 Aug 1925Dismissed
Daud Khan and Another Vs Emperor
Allahabad High Court · AIR 1925 All 673
Penal Code, 1860 (IPC) — Section 404, 420
High Courts06 Aug 1925Dismissed
Khamani and Others Vs Emperor
Allahabad High Court · AIR 1926 All 306 : 92 Ind. Cas. 584
Penal Code, 1860 (IPC) — Section 500Penal Code, 1860 (IPC) — Section 500Penal Code, 1860 (IPC) — Section 500
High Courts27 Jul 1925Allowed
Suraj Singh and Another Vs Phul Kumari and Another
Allahabad High Court · AIR 1926 All 202 : (1926) ILR (All) 226 : 90 Ind. Cas. 904
Civil Procedure Code, 1908 (CPC) — Section 115